High Courts28 Sept 2026Allowed
Binder Kumar Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6969
JUDGMENT DATABASE
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12,29,635 judgments in All Courts · page 356 of 61,482
High Courts28 Sept 2026Allowed
Yasmeen Parveen Vs Managing Director & Anr.
Uttarakhand High Court · (2026) 09 UK CK 6968
High Courts28 Sept 2026Disposed Of
Manoj Kumar Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6966
Daily Wages, Work Charge, Contract, Fixed Salary, Part Time and Adhoc Basis Regularization Rules, 2013
High Courts28 Sept 2026Disposed Of
Kapil Agarwal Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6962
High Courts28 Sept 2026Disposed Of
Bankelal Chaudhary Vs The Commissioner, Central Goods And Services Tax And Central Excise, Dehradun & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6981
High Courts28 Sept 2026
The New India Assurance Company Ltd. Vs Master Pusker & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6976
Motor Vehicles Act, 1988-Section 173, 147
High Courts28 Sept 2026
M/s. Arfat Petrochemicals Private Limited & Anr. Vs State Of Rajasthan & Ors.
Rajasthan High Court · (2026) 09 RAJ CK 6924
Rajasthan Industrial Areas Allotment Rules, 1959-Rule 2, 2-A, 8, 9, 11-A, 12Rajasthan Industrial Areas Allotment (Amendment) Rules, 1982-Rule 12Sick Industrial Companies (Special Provisions) Act, 1985-Section 3(1)(0), 15(1), 17(3), 18
High Courts28 Sept 2026Disposed Of
Moirangthem Sunilkumar Singh & Anr. Vs Smt. Sambanduram (Ningol) Heikham (Ongbi) Tilotama Devi & Ors.
Manipur High Court · (2026) 09 MAN CK 6919
The Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, XLIII Rules 1 (r)The Transfer of Property Act, 1882-Section 52Constitution of India-Article 227
High Courts28 Sept 2026Allowed
Bheru Lal Vs Union Of India
Rajasthan High Court · (2026) 09 RAJ CK 6918
Code of Criminal Procedure, 1973-Section 397, 401, 227 and 228Narcotic Drugs and Psychotropic Substances Act, 1985-Section 8/29, 8, 29, 8/18(B), 15(C), 22(C), 53, 57, 67Evidence Act-Section 25
High Courts28 Sept 2026Allowed
Bajrang Kumar Vs State Of Rajasthan & Anr.
Rajasthan High Court · (2026) 09 RAJ CK 6916
Code of Criminal Procedure, 1973-Sections 397/401, 91Indian Penal Code, 1860-Sections 450, 342, 376-D, 376Prevention of Children from Sexual Offences Act, 2012-Sections 5(G)/6
High Courts28 Sept 2026Disposed Of
Moirangthem Sunilkumar Singh & Anr. Vs Smt. Sambanduram (Ningol) Heikham (Ongbi) Tilotama Devi & Ors.
Manipur High Court · (2026) 09 MAN CK 6915
The Code of Civil Procedure, 1908 (V of 1908)-Order XXXIX Rules 1 and 2, XLIII Rule 1(r)The Transfer of Property Act, 1882 (4 of 1882)-Section 52Constitution of India-Article 227
High Courts28 Sept 2026
Murari Lal Verma Vs State Of Rajasthan & Ors.
Rajasthan High Court · (2026) 09 RAJ CK 6913
Constitution of India-Article 309Rajasthan Various Service (Amendment) Rules, 2023The Rajasthan Administrative Service Rules, 1954-25B, sub-rule (4) of rule 28B
High Courts28 Sept 2026Disposed Of
Ramswaroop Vs State Of Rajasthan
Rajasthan High Court · (2026) 09 RAJ CK 6926
Indian Penal Code-Sections 147, 148, 450/149, 452/149, 395/149, 397/149, 398/149, 435/149, 307/149, 120-B/149Arms Act-Sections 3/25, 3/27Cr.P.C.-Sections 360, 361
Tribunals and Commissions28 Sept 2026Disposed Of
Hamidullah Beigh & Ors. Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6894
Tribunals and Commissions28 Sept 2026Disposed Of
Gautam Saha Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6841
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions28 Sept 2026Dismissed
Udayan Chandra Maitra Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6835
Administrative Tribunal Act, 1985-Section 19CCS (CCA) Rules, 1965-Rule 14FRSR-Fundamental Rule 49
Tribunals and Commissions28 Sept 2026Disposed Of
Khalid Faroz Bund Vs U.T. of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6831
RPC-Sections 307 and 302I.A. Act-Sections 7 and 27
Tribunals and Commissions28 Sept 2026Disposed Of
Rajesh Kumar Mishra Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 6799
Tribunals and Commissions28 Sept 2026Disposed Of
Lal Girish Pratap Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6783
Tribunals and Commissions28 Sept 2026Disposed Of
Amrendra Pal Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6780