High Courts29 Sept 2026
P.K.Ayoob Vs Revenue Divisional Officer & Ors.
High Court Of Kerala · (2026) 09 KL CK 4902
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 354 of 61,482
High Courts29 Sept 2026Allowed
Tej Singh & Ors. Vs State Of U.P.
Allahabad High Court · (2026) 09 AHC CK 4901
IPC-Section 302, 34Cr.P.C.-Section 313, 161U.P. Zamindari Abolition and Land Reforms (UP ZA & LR) Act-Section 176
High Courts29 Sept 2026
Reji T K Vs Deputy Collector (LR) & Ors.
High Court Of Kerala · (2026) 09 KL CK 4900
High Courts29 Sept 2026
Akhil S Appukuttan Vs The Deputy Collector (R.R), Kozhikode Taluk & Ors.
High Court Of Kerala · (2026) 09 KL CK 4899
Kerala Conservation of Paddy Land and Wet Land Act, 2008-Section 5(4)(i)
High Courts29 Sept 2026
Hemalatha Vs The Superintendent & Anr.
High Court Of Kerala · (2026) 09 KL CK 4898
High Courts29 Sept 2026Dismissed
Vijayakumari & Anr. Vs Kesavan Unnithan Damodharan Unnithan & Ors.
High Court Of Kerala · (2026) 09 KL CK 4897
Code of Civil Procedure-Order XXIII Rule 3B, XLVII Rule 1, I Rule 8Hindu Succession Act-Section 7(3)
High Courts29 Sept 2026
State Of Kerala & Ors. Vs M/s. Highway Contractors Pvt. Ltd.
High Court Of Kerala · (2026) 09 KL CK 4896
High Courts29 Sept 2026
Shine Mathew Vs Dency Susanna Das & Anr.
High Court Of Kerala · (2026) 09 KL CK 4895
High Courts29 Sept 2026Allowed
Kerala Small Industries Development Corporation Ltd (SIDCO) Vs M.S. Vasantha & Anr.
High Court Of Kerala · (2026) 09 KL CK 4894
High Courts29 Sept 2026
Nishad Vs State Of Kerala & Anr.
High Court Of Kerala · (2026) 09 KL CK 4892
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 22(b), 29
High Courts29 Sept 2026
Pradeep P.K Vs The State Of Kerala & Anr.
High Court Of Kerala · (2026) 09 KL CK 5043
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 22(b), 20(b)(ii)(A), 29
High Courts29 Sept 2026
Bineeshkumar Vs State Of Kerala
High Court Of Kerala · (2026) 09 KL CK 5042
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 126(2), 115(2), 351(2), 310(2), 61(1)(a), 111(1)(i), (ii), (3)
High Courts29 Sept 2026
Swarup Mohan Vs State Of Kerala
High Court Of Kerala · (2026) 09 KL CK 5041
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 79 and 329(4)Protection of Children from Sexual Offences Act, 2012-Sections 11(iii) and 12
High Courts29 Sept 2026
Rajesh Khanna. K.P Vs State Of Kerala
High Court Of Kerala · (2026) 09 KL CK 5040
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 118(2), 126(2), 115(2), 3(5)
High Courts29 Sept 2026
Abdul Azeez & Anr. Vs State Of Kerala
High Court Of Kerala · (2026) 09 KL CK 5039
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 22(b)
High Courts29 Sept 2026
Rahul N. S. Vs State Of Kerala
High Court Of Kerala · (2026) 09 KL CK 5038
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 310(2), 311, 115(2), 126(2), 317(3), 324(4), 294(b), 61(2) r/w 3(5)Arms Act, 1956-Section 25(1B) (b)
High Courts29 Sept 2026
Jenson C.J Vs State Of Kerala
High Court Of Kerala · (2026) 09 KL CK 5037
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 103(1), 3(5)
High Courts29 Sept 2026
Najim.A Vs State Of Kerala
High Court Of Kerala · (2026) 09 KL CK 5036
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Protection of Children from Sexual Offences Act, 2012-Sections 7, 8, 9(f), 9(l), 9(m), 10Bharatiya Nyaya Sanhita, 2023-Section 75(1)(i)
High Courts29 Sept 2026
Rafeek Vs State Of Kerala
High Court Of Kerala · (2026) 09 KL CK 5035
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 126(2), 118(1)