High Courts28 Sept 2026Allowed
Dilip Malakar Vs Santosh Malakar
Jharkhand High Court · (2026) 09 JH CK 6203
Transfer of Property Act, 1882-Section 45
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 358 of 61,482
High Courts28 Sept 2026Disposed Of
The State Of Jharkhand & Ors. Vs Aspire Agro Industries & Anr.
Jharkhand High Court · (2026) 09 JH CK 6200
High Courts28 Sept 2026
The State Of Jharkhand & Ors. Vs Dilip Kumar Ram
Jharkhand High Court · (2026) 09 JH CK 6199
Contempt of Courts Act
High Courts28 Sept 2026Disposed Of
M/s Panem Coal Mines Limited Vs The State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 09 JH CK 6197
Jharkhand and Orissa Public Demand Recovery Act
High Courts28 Sept 2026Dismissed
Lala Gope Vs The State Of Jharkhand
Jharkhand High Court · (2026) 09 JH CK 6191
I.P.C.-Section 302
High Courts28 Sept 2026Disposed Of
Ravi Kumar @ Bunty Vs State Of HP
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6190
Narcotic Drugs and Psychotropic Substances Act-Sections 21 and 29Motor Vehicles Act-Section 181Constitution of India-Article 21
High Courts28 Sept 2026
Khimi Ram Vs State Of H.P.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6180
Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20, 42, 43, 50, 50(1), 50(2), 50(4), 50(5), 50(6)Code of Criminal Procedure, 1973-Section 100, 313, 437-ABharatiya Nagarik Suraksha Sanhita, 2023-Section 481
High Courts28 Sept 2026Disposed Of
Shivanshu Dhiman Vs State Of H.P.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6173
Narcotic Drugs and Psychotropic Substances Act-Sections 21, 25, 29, 37, 67Constitution of India-Article 21Indian Evidence Act-Sections 21, 24, 25
High Courts28 Sept 2026Dismissed
Hardeep Singh @ Happy & Anr. Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6168
Indian Penal Code-Sections 406, 415, 416, 419, 420, 506, 109Code of Criminal Procedure-Section 482, 156(1), 155(2), 342, 227, Chapter XIVConstitution of India-Article 226
High Courts28 Sept 2026
Manish Aggarwal Vs State Of H.P.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6163
Indian Penal Code-Sections 420, 447, 120BIndian Forest Act-Sections 32, 33Cr.P.C.-Section 438
High Courts28 Sept 2026Disposed Of
Rohit Vs State Of HP
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6160
Narcotic Drugs and Psychotropic Substances Act (NDPS Act)-Section 22, 37, 67Arms Act-Section 25Constitution of India-Article 21
High Courts28 Sept 2026Disposed Of
Rinku Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6159
NDPS Act-Sections 21, 61, 85, 37Constitution of India-Article 21
High Courts28 Sept 2026Allowed
Namveer Singh alias Badal Vs State Of Himachal Pradesh & Anr.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6157
Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988-Section 3(1), 5Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21, 29Constitution of India-Article 14, 21, 22, 22(5)
High Courts28 Sept 2026
State Of Himachal Pradesh Vs Guman Singh & Anr.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6156
Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20, 50Code of Criminal Procedure-Section 313, 437-ABhartiya Nagarik Suraksha Sanhita, 2023-Section 481
High Courts28 Sept 2026
Manish Aggarwal & Anr. Vs State Of H.P.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6154
Indian Penal Code (IPC)-Sections 420, 447, 120BIndian Forest Act-Sections 32, 33Cr.P.C.-Section 438
High Courts28 Sept 2026Dismissed
Nidhi Rawat Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6153
Code of Criminal Procedure, 1973-Section 406, sub-sections (2) and (3)Negotiable Instruments Act, 1881-Section 138
High Courts28 Sept 2026Allowed
Akash Vs State Of H.P. & Anr.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6152
Indian Penal Code-Sections 279, 337, 338Code of Criminal Procedure-Section 320M.V. Act
High Courts28 Sept 2026Disposed Of
Raman Sharma & Ors. Vs State Of Himahachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6151
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 528, Chapter XIIBhartiya Nyaya Sanhita, 2023-Sections 126(2), 189(2)Cr.P.C.-Section 482
High Courts28 Sept 2026Dismissed
Paramjeet Singh Vs State Of HP
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6149
Bharatiya Nagarik Suyraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita-Section 318(4), 61(2)Prevention of Corruption Act-Section 7 & 8
High Courts28 Sept 2026Dismissed
Ravinder Kumar Vs State Of HP
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6148
Bharatiya Nagarik Suyraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita-Sections 318(4), 61(2)Prevention of Corruption Act-Section 7 & 8