Tribunals and Commissions28 Sept 2026Disposed Of
Rahmat Ali Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6774
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 357 of 61,482
Tribunals and Commissions28 Sept 2026Disposed Of
R.S. Pandey @ Ram Shiromani Pandey Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6872
Tribunals and Commissions28 Sept 2026Disposed Of
Ravindra Ram Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6870
Tribunals and Commissions28 Sept 2026Dismissed
M/s. Enkay Ayurvedic Village Pvt. Ltd. & Ors. Vs Bank Of Maharashtra
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6096
High Courts28 Sept 2026Disposed Of
Shri. Sachin Sangma & Ors. Vs Shri. Nazir R. Marak & Ors.
Meghalaya High Court · (2026) 09 MEG CK 6047
High Courts28 Sept 2026Disposed Of
Shri Pandit K Sangma Vs State Of Meghalaya & Anr.
Meghalaya High Court · (2026) 09 MEG CK 6045
POCSO
High Courts28 Sept 2026Disposed Of
Shri. Suresh Bareh Vs The State Of Meghalaya & Anr.
Meghalaya High Court · (2026) 09 MEG CK 6044
IPC-Section 376, 323POCSO Act-Section 6
High Courts28 Sept 2026Disposed Of
Shri. Abdul Billal Sk & Anr. Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2026) 09 MEG CK 6037
High Courts28 Sept 2026Disposed Of
Shri. Treslivingstone Nongdkhar Vs State Of Meghalaya & Anr.
Meghalaya High Court · (2026) 09 MEG CK 6035
High Courts28 Sept 2026Allowed
Rt. Revd. Dr. Michael Herenz Vs The Synod Of The Church Of North India & Anr.
Meghalaya High Court · (2026) 09 MEG CK 6033
CPC-Order 23 rule 1(3)
High Courts28 Sept 2026Disposed Of
Smti. Deepika D. Shira Vs The State Of Meghalaya & Anr.
Meghalaya High Court · (2026) 09 MEG CK 6028
Tribunals and Commissions28 Sept 2026Dismissed
Mahesh B. Khairnar & Anr. Vs Dhaval Jitendrakumar Mistry & Ors.
National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 6243
CIRP Regulations, 2016-Regulation 36(2)(a)
High Courts28 Sept 2026
In Re Exorbitant Pricing Of Life Saving Patented Medicines Vs Union Of India & Ors.
High Court Of Kerala · (2026) 09 KL CK 6237
Patents Act, 1970-Section 35 to 42, 47, 83, 92, 99, 100, 101, 103, 156, Chapter XVIIConstitution of India-Article 21, 39, 41, 42, 47Essential Commodities Act, 1955
High Courts28 Sept 2026Dismissed
K.N.Suresh Vs Central Bureau Of Investigation
High Court Of Kerala · (2026) 09 KL CK 6235
Prevention of Corruption Act, 1988-Section 7, 13(1)(a), 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 20Code of Criminal Procedure, 1973-Section 248(1), 428Evidence Act-Section 8, 27, 65B, 154
High Courts28 Sept 2026
The Manager, Harrisons Malayalam Ltd., Achoor Estate Vs T.K. Sadhikkali & Anr.
High Court Of Kerala · (2026) 09 KL CK 6219
Industrial Disputes (ID) Act, 1947-Section 17B, 11AWorkmen's Compensation Act, 1923Constitution of India-Articles 226, 227
High Courts28 Sept 2026Allowed
Kundathil Kabeer Vs N.V. Mohammed
High Court Of Kerala · (2026) 09 KL CK 6213
Code of Civil Procedure-Order 2 Rule 2, 2 Rule 2(3)Specific Relief Act, 1963-Section 20, 14, 27, 31, 16(c)
High Courts28 Sept 2026
XXX & Anr. Vs Kochi Municipal Corporation & Ors.
High Court Of Kerala · (2026) 09 KL CK 6211
Hindu Marriage Act-Section 13BRegistration of Births and Deaths Act, 1969-Section 15Kerala Registration of Births and Deaths Rules, 1999-Rule 11, 11(1), 11(2)
High Courts28 Sept 2026Disposed Of
Hiba Trading Company Vs State Of Kerala & Ors.
High Court Of Kerala · (2026) 09 KL CK 6210
High Courts28 Sept 2026
Vayanakam Service Co-Operative Bank Ltd. No. 1483 Vs The Deputy Labour Commissioner & Anr.
High Court Of Kerala · (2026) 09 KL CK 6205
Kerala Payment of Subsistence Allowance Act, 1972Constitution of India-Article 226Indian Penal Code, 1860-Section 95
High Courts28 Sept 2026Disposed Of
Md. Mustaq & Ors. Vs The State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 09 JH CK 6204
Constitution of India-Article 226, 227