Tribunals and Commissions22 Nov 2021
Pramod Jain & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 11 SEBI CK 0053
COURT ARCHIVE
Securities Appellate Tribunal Mumbai judgments
1,324 judgments · page 23 of 67
Tribunals and Commissions22 Nov 2021
Vinesh S Patel (HUF) & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 11 SEBI CK 0044
Tribunals and Commissions22 Nov 2021 Disposed Of
Keyur Maniar And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 11 SEBI CK 0042
Tribunals and Commissions18 Nov 2021Disposed Of
Sahara India Commercial Corporation Ltd And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 11 SEBI CK 0037
Securities And Exchange Board Of India Act, 1992 — Section 28AIncome Tax Act, 1961 — Section 220, 221, 222, 223, 224, 225, 226, 227, 228A, 229, 232
Tribunals and Commissions15 Nov 2021Dismissed
Samir Das And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 11 SEBI CK 0036
Tribunals and Commissions10 Nov 2021Allowed
IGL Finance Ltd And Others Vs Securities & Exchange Board Of India And Others
Securities Appellate Tribunal Mumbai · (2021) 11 SEBI CK 0029
Tribunals and Commissions10 Nov 2021
Prateek Kumar Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 11 SEBI CK 0017
Tribunals and Commissions09 Nov 2021 Allowed
Bijal Shah And Others Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 11 SEBI CK 0002
Tribunals and Commissions09 Nov 2021
Aman Mohan Kothari Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 11 SEBI CK 0001
Tribunals and Commissions29 Oct 2021
Sajjan Kedia Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0204
Tribunals and Commissions29 Oct 2021
Debarata Ghosh Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0203
Tribunals and Commissions29 Oct 2021
Rana Kapoor Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0202
Tribunals and Commissions29 Oct 2021
M/s. MVL Ltd. & Ors Vs Securities And Exchange Board Of India & Anr
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0196
Tribunals and Commissions29 Oct 2021
Samir Das Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0195
Tribunals and Commissions29 Oct 2021
Unicorn Infra Projects & Estate Pvt. Ltd Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0189
Tribunals and Commissions29 Oct 2021
P. Srikant And Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0185
Tribunals and Commissions29 Oct 2021Allowed
JMD Ventures Limited And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0163
Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3, 4
Tribunals and Commissions29 Oct 2021
Unicorn Infra Projects & Estate Pvt. Ltd And Others Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0159
Tribunals and Commissions28 Oct 2021Dismissed
Securities And Exchange Board Of India And Others Vs Priyadarshan Mehta And Others
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0133
Code Of Civil Procedure, 1908 — Order 47 Rule (1)Securities And Exchange Board Of India Act, 1992 — Section 15U
Tribunals and Commissions27 Oct 2021
Bipin Taro Vazirani Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 10 SEBI CK 0134