Tribunals and Commissions11 Jun 2020Allowed
Jai Bhagwan Raghbir Chand Vs M/s Nath Solvent Extractions Pvt. Ltd.
National Company Law Tribunal · (2020) 06 NCLT CK 2198
Insolvency and Bankruptcy Code, 2016-Section 12A
COURT ARCHIVE
National Company Law Tribunal judgments
20,341 judgments · page 843 of 1,018
Tribunals and Commissions11 Jun 2020
Om Prakash Agarwal Vs Chief Commissioner of Income Tax (IDS) & Anr.
National Company Law Tribunal · (2020) 06 NCLT CK 2268
Insolvency & Bankruptcy Code-Section 60(5), 53, 238Income Tax Act-Section 178, 194IA, 197, 194B, 194BB, 194DA, 194E
Tribunals and Commissions11 Jun 2020
Mr. Ashish Chhawchharia Vs Jet Airways
National Company Law Tribunal · (2020) 06 NCLT CK 2269
Insolvency & Bankruptcy Code-Section 60(5), 25(1)
Tribunals and Commissions11 Jun 2020
Bank Of Baroda Vs One World Travel Solutions Ltd.
National Company Law Tribunal · (2020) 06 NCLT CK 2270
Insolvency and Bankruptcy Code, 2016-Section 7, 22(3)(b)
Tribunals and Commissions11 Jun 2020Allowed
Nitesh Sagarmal Jain Vs M/s. Prithvi Ferro Alloys Private Limited & Anr.
National Company Law Tribunal · (2020) 06 NCLT CK 2179
Insolvency and Bankruptcy Code, 2016-Section 60(5), 13, 12(2)National Company Law Tribunal Rules, 2016-Rules 11, 14CIRP Regulations-Regulation 12(2), 40C
Tribunals and Commissions10 Jun 2020Allowed
Manoj Kumar Das Vs Horizon Dwellings Pvt. Ltd.
National Company Law Tribunal · (2020) 06 NCLT CK 2181
Insolvency and Bankruptcy Code, 2016-Section 9, 9(3)(b), 9(3)(c), 8, 8(1), 8(2), 3(12), 3(11), 3(6), 4, 5(7), 5(8), 5(21), 7, 7(1), 7(2), 7(5), 238A, 14, 15, 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6, 4, 4(3)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (54 of 2002)
Tribunals and Commissions10 Jun 2020
SBS Transworld Pvt Ltd Vs Dhanurdhar Processors Pvt Ltd
National Company Law Tribunal · (2020) 06 NCLT CK 2271
Insolvency and Bankruptcy Code-Section 9
Tribunals and Commissions10 Jun 2020
Exim Scrips Dealers Pvt. Ltd. Vs Rathi Graphics Technologies Ltd.
National Company Law Tribunal · (2020) 06 NCLT CK 2188
IBC-Section 22(3), 22
Tribunals and Commissions10 Jun 2020Disposed Of
Mr. Bhrugesh Amin Vs M/s IDBI Trusteeship Services Limited
National Company Law Tribunal · (2020) 06 NCLT CK 2194
Insolvency and Bankruptcy Code, 2016-Section 60(5)
Tribunals and Commissions10 Jun 2020
State Bank Of India Vs Topworth Steels and Power Ltd.
National Company Law Tribunal · (2020) 06 NCLT CK 2218
IBC-Section 7
Tribunals and Commissions10 Jun 2020
Bank Of India Vs M/s. Bhagwati Rail Infra Pvt. Ltd.
National Company Law Tribunal · (2020) 06 NCLT CK 2195
IBC, 2016-Section 27, 27(3)
Tribunals and Commissions10 Jun 2020Disposed Of
S N Tradelink Pvt Ltd Vs Honest Derivatives Pvt Ltd
National Company Law Tribunal · (2020) 06 NCLT CK 2219
Insolvency and Bankruptcy Code-Section 9
Tribunals and Commissions10 Jun 2020Allowed
Bluewater Foods and Exports Private Limited
National Company Law Tribunal · (2020) 06 NCLT CK 2200
Insolvency and Bankruptcy Code, 2016-Section 10, 10(4), 10(4)(a)I&B (Application to Adjudicating Authority) Rules, 2016-Rule 7Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions10 Jun 2020Dismissed
Blue Star Limited Vs AM Cool Consultants & Engineers
National Company Law Tribunal · (2020) 06 NCLT CK 2220
Insolvency & Bankruptcy Code, 2016-Section 9, 12A
Tribunals and Commissions10 Jun 2020
OM Logistics Ltd Vs Firefly Batteries Pvt Ltd
National Company Law Tribunal · (2020) 06 NCLT CK 2221
Insolvency and Bankruptcy Code-Section 9
Tribunals and Commissions10 Jun 2020Allowed
Isgec Heavy Engineering Limited Vs Cane Agro Energy (India) Limited
National Company Law Tribunal · (2020) 06 NCLT CK 2222
Insolvency & Bankruptcy Code, 2016-Section 4(1), 8, 9, 9(3)(b), 9(5)(i), 13, 14, 14(1), 15, 17, 18, 19, 20 and 21, 31(1), 33Companies Act, 2013-Section 2(20)Companies Act, 1956
Tribunals and Commissions09 Jun 2020Allowed
Kapil Arora Vs Vyom Infrastructure & Projects Pvt. Ltd.
National Company Law Tribunal · (2020) 06 NCLT CK 2223
Insolvency & Bankruptcy Code-Section 7, 12A
Tribunals and Commissions09 Jun 2020
Khaitan Steel Forgings Vs Bagpet Paper Pvt Ltd
National Company Law Tribunal · (2020) 06 NCLT CK 2224
Insolvency & Bankruptcy Code-Section 9
Tribunals and Commissions09 Jun 2020Allowed
In Re: Corporate Debtor IBA/1195/2019 (Withdrawal of CIRP)
National Company Law Tribunal · (2020) 06 NCLT CK 2265
Insolvency and Bankruptcy Code, 2016-Section 9, 12AInsolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 30ANational Company Law Tribunal Rules, 2016-Rule 11
Tribunals and Commissions09 Jun 2020Allowed
In Re: Corporate Debtor CP(IB) 172/2019 (Withdrawal of CIRP)
National Company Law Tribunal · (2020) 06 NCLT CK 2266
Insolvency and Bankruptcy Code, 2016-Section 12ACorporate Insolvency Resolution Process (CIRP) Regulations, 2016-Regulation 30(A)