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Tribunals and CommissionsDivision Bench(2020) 06 NCLT CK 2224

Khaitan Steel Forgings vs Bagpet Paper Pvt Ltd

National Company Law Tribunal · Decided on 9 June 2020

HON’BLE JUDGES
Madan Balchandra Gosavi, Member (Judicial) · Virendra Kumar Gupta, Member (Technical)
CASE NUMBER
CP(IB) 75/9/NCLT/AHM/2020

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Judgment

2 paragraphs · 51 words

No one appears for the Operational Creditor.

Record revels that no one had appeared for the Corporate Debtor on last two dates of hearing. It appears to us that the Operational Creditor is not interested to pursue this proceeding. Hence, the matter stands dismissed and disposed of for want of prosecution.