COURT ARCHIVE

National Company Law Tribunal judgments

20,341 judgments · page 808 of 1,018

Tribunals and Commissions16 Sept 2020Allowed

JSK Corporation Private Limited Vs Enestee Engineering Limited

National Company Law Tribunal · (2020) 09 NCLT CK 0633

Insolvency & Bankruptcy Code, 2016-Section 9, 33, 33(2), 34(1), 52, 53, 60, Chapter IIIInsolvency & Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016Insolvency & Bankruptcy Board of India (Liquidation Process) Regulations, 2016
Tribunals and Commissions16 Sept 2020

Invest Asset Securitisations & Reconstruction Pvt. Ltd. Vs M/s. Mohan Gems & Jewels Pvt. Ltd.

National Company Law Tribunal · (2020) 09 NCLT CK 0637

Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 32, 32A, 45(3), 45(3)(a)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 39CInsolvency and Bankruptcy Code, 2016-Section 3(9)(a), 3(9)(d), 3(13)(f), 5(13)(e), 5(16), 7(3)(a), 7(3)(c), 10(3)(a), 14(2), 14(2A), 15(1)(c), 15(2), 17(2)(b), 17(2)(d), 18, 21(6A)(b), 21(6B), 21(7), 21(8), 24(1), 24(7), 24(8), 25(2)(d), 25(2)(h), 25(2)(k), 28, 29(1), 29(2), 30, 30(2)(a), 30(2)(b), 30(2)(d), 30(4), 33, 34(8), 35, 35(1)(c), 35(1)(f), 35(1)(n), 35(1)(o), 35(2), 36(3)(a), 36(4)(e), 37(1)(g), 37(2), 38(3), 39(1), 41, 52(1)(a), 52(1)(b), 52(3)(b), 52(9), 53, 53(1), 54, 57, 59(2), 95(7), 105(3)(c), 107(4), 109(2), 133(3), 144(1), 194(2), 194(3), 196, 196(1)(i), 196(1)(r), 196(1)(t), 196(1)(u), 197, 200(b), 200(d), 201(1), 201(3), 201(4), 201(5)(d), 202, 204(g), Explanation to Section 196, 207(1), 207(2), 208(2)(f), 210(1), 210(3), 210(4), 210(5)(d), 211, 212, 213, 214(b), 214(c), 214(d), 214(f), 214(g), 215(1), 215(2), 216, 217, 218(2), 219, 220(6), 220(7), 222(1)(c), 239, 240, 240(1), 240(2), 240(2)(y), 240(2)(zk)
Tribunals and Commissions16 Sept 2020Disposed Of

Mr. Srinivas Thatikonda

National Company Law Tribunal · (2020) 09 NCLT CK 0498

IBC, 2016-Sections 10, 33, 33(1), 33(2), 34, 34(1)NCLT Rules, 2016-Rule 11I&B(AAA) Rules, 2016-Rule 7
Tribunals and Commissions15 Sept 2020Allowed

M/s Sainsons Pulp and Papers Limited Vs Manjul Mittal

National Company Law Tribunal · (2020) 09 NCLT CK 0573

Insolvency and Bankruptcy Code, 2016-Section 60(5), 10, 12Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 40CNCLT Rules, 2016-Rule 11