Tribunals and Commissions21 Sept 2020
M/s NRSKS Mines and Minerals Private Limited Vs Mr. SaurabhKumar Tikmani
National Company Law Tribunal · (2020) 09 NCLT CK 0706
IB Code, 2016-Section 60(5)Indian Contract Act, 1872
COURT ARCHIVE
National Company Law Tribunal judgments
20,341 judgments · page 806 of 1,018
Tribunals and Commissions21 Sept 2020Disposed Of
Shri Ratnakar Shetty, Resolution Professional Of M/s. Unitex Apparels Private Limited
National Company Law Tribunal · (2020) 09 NCLT CK 0488
I&B Code, 2016-Section 33(2), 9, Chapter III of Part III&B(AAA) Rules, 2016-Rule 6IBBI (Liquidation Process) Regulations, 2016-Rule 14
Tribunals and Commissions21 Sept 2020
Sai Projects And Engineers Pvt. Ltd. Vs Kalpyog Chemicals Pvt. Ltd.
National Company Law Tribunal · (2020) 09 NCLT CK 0707
Insolvency and Bankruptcy Code, 2016-Section 9, 33(1), 33(2), 34(1), 52, Chapter-IIIIBBI (IRP for Corporate Persons) Regulations, 2016-Regulation 27, 36(1)Insolvency & Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4(2)(b)
Tribunals and Commissions21 Sept 2020Dismissed
M/s. Mayur Rolling Shutters & Engineering Works Vs M/s. R.V.R Projects Private Limited
National Company Law Tribunal · (2020) 09 NCLT CK 0708
Insolvency and Bankruptcy Code, 2016-Section 9, 8, 7Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 1956
Tribunals and Commissions21 Sept 2020Allowed
Abhirama Steels Limited Vs M/s. PVK Engineers Private Limited
National Company Law Tribunal · (2020) 09 NCLT CK 0709
Insolvency and Bankruptcy Code, 2016-Section 7, 5(8), 12, 13(2), 14, Sub-section (1) of Section 14, 15, 17, 18, 19, 20Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions21 Sept 2020
A.R. Ramasubramania Raja
National Company Law Tribunal · (2020) 09 NCLT CK 0710
Insolvency and Bankruptcy Code, 2016-Section 33(2), 14, 43, 45, 50, 66, 22, 33IBBI (Liquidation Process) Regulations, 2016
Tribunals and Commissions21 Sept 2020Disposed of
In Re: Liquid Space Entertainment Private Limited (Dissolution Order)
National Company Law Tribunal · (2020) 09 NCLT CK 0694
IBC, 2016-Section 7, 52, 54, 60I&B (AAA) Rules, 2016-Rule 4IBBI (Liquidation Process) Regulation, 2016-Rule 14, Regulation 12, 12(3)
Tribunals and Commissions21 Sept 2020
Central Bank of India Vs Sunlight Extrusion Pvt Ltd
National Company Law Tribunal · (2020) 09 NCLT CK 0675
IBC-Section 12(2), 7
Tribunals and Commissions21 Sept 2020
Pegasus Assets Reconstruction Private Limited Vs Magna Graphics (India) Ltd.
National Company Law Tribunal · (2020) 09 NCLT CK 0676
Insolvency and Bankruptcy Code, 2016-Section 7, 60(5)NCLT Rules, 2016-Rule 11
Tribunals and Commissions21 Sept 2020
Dena Bank (now Bank of Baroda) Vs Kharkia Steels Private Limited
National Company Law Tribunal · (2020) 09 NCLT CK 0479
Insolvency and Bankruptcy Code, 2016-Section 7, 60(5), 30, 30(2), 30(4), 30(6), 31, 31(1), 14Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 38, 39, 39(4)
Tribunals and Commissions21 Sept 2020
Rajesh Kumar Sahu & Ors. Vs M/s. Suvidha Farming and Allied Limited
National Company Law Tribunal · (2020) 09 NCLT CK 0677
Insolvency and Bankruptcy Code, 2016-Section 7, 5(7), 5(8)(a), 14, 14(1), 31(1), 33, 13(1)(c), 17, 18, 20, 21, 19, 15, 13(1)(b)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions21 Sept 2020
V S Fibers Pvt Ltd Vs Angel Fibers Ltd
National Company Law Tribunal · (2020) 09 NCLT CK 0678
Insolvency and Bankruptcy Code, 2016-Section 9
Tribunals and Commissions21 Sept 2020Allowed
Cobra Sentinel Private Limited Vs Prashant Impex Private Limited
National Company Law Tribunal · (2020) 09 NCLT CK 0511
Companies Act, 2013Insolvency and Bankruptcy Code, 2016-Section 9, 60(5), 30(2), 31, 14National Company Law Tribunal Rules, 2016-Rule 11
Tribunals and Commissions21 Sept 2020Disposed of
In Re: CP(IB) 266/NCLT/AHM/2019 (CIRP Extension Application)
National Company Law Tribunal · (2020) 09 NCLT CK 0695
Insolvency and Bankruptcy Code, 2016-Section 12
Tribunals and Commissions21 Sept 2020
Mr. Kamal Agarwal Vs Lifestyle Fitness Private Limited
National Company Law Tribunal · (2020) 09 NCLT CK 0679
Insolvency and Bankruptcy Code, 2016-Section 9, 14, 30(6), 33, 33(1), 35 to 50, 52, 52 to 54Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4(2)
Tribunals and Commissions21 Sept 2020Dismissed
Onward Chemicals Pvt Ltd Vs Star Thermoplastic Road Markings Pvt Ltd
National Company Law Tribunal · (2020) 09 NCLT CK 0680
IBC-Section 9
Tribunals and Commissions21 Sept 2020
Crown Tobacco Company Pvt. Ltd. Vs Crale Foodlink Pvt. Ltd.
National Company Law Tribunal · (2020) 09 NCLT CK 0681
Insolvency & Bankruptcy Code, 2016-Section 8, 9, 5(20), 5(21)Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Specific Relief Act, 1963-Section 6
Tribunals and Commissions18 Sept 2020Allowed
M/s Rajputana Constructions Private Limited Vs Flamingo Landbase Private Limited
National Company Law Tribunal · (2020) 09 NCLT CK 0682
Insolvency and Bankruptcy Code, 2016-Section 60(5), 12National Company Law Tribunal Rules, 2016-Rule 11Constitution of India-Article 142, 141
Tribunals and Commissions18 Sept 2020Allowed
In Re: M/s. Regent Granito (India) Ltd (Liquidation Order)
National Company Law Tribunal · (2020) 09 NCLT CK 0696
Insolvency and Bankruptcy Code, 2016-Section 9, 14, 33, 33(1), 33(1)(a), 33(2), 34(1), 35 to 50, 52 to 54Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016
Tribunals and Commissions18 Sept 2020
Malini Srihari (Saro Steels) Vs Harsha Exito Engineering Pvt Ltd
National Company Law Tribunal · (2020) 09 NCLT CK 0683
IBC 2016-Section 9, Rule 6