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Judgment
4 paragraphs · 48 words
Learned Counsel Mr. Rajiv Gupta appeared for the Operational Creditor.
Learned Counsel of the Operational Creditor seeks permission to withdraw the IB petition, in view of matter is settled at between the parties.
The permission is granted.
Accordingly, CP(IB) No. 273 of 2020 stands disposed of as withdrawn.