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Tribunals and CommissionsDivision Bench(2020) 09 NCLT CK 0675

Central Bank of India vs Sunlight Extrusion Pvt Ltd

National Company Law Tribunal · Decided on 21 September 2020

HON’BLE JUDGES
Madan Bhalchandra Gosavi, Member (Judicial) · Virendra Kumar Gupta, Member (Technical)
CASE NUMBER
IA 602 of 2020 in CP(IB) 261 of 2018

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Judgment

3 paragraphs · 60 words

Learned Counsel Mr. Vishal J Dave appeared for Applicant. IA No. 602 of 2020 is filed by RP for extension of CIRP period.

CIRP is in progress, hence, application is allowed. CIRP is extended for 90 days from today excluding 130 days as per Regulation 40(c). Accordingly, IA 602 of 2020 stands disposed of.

Main matter to appear on 04.11.2020