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Judgment
4 paragraphs · 48 words
ORDER
Learned Counsel Ms. K. Alpha Jain for Applicant and Learned Counsel Mr. Ganesh Iyer for Respondent are present.
Counsel for Respondent submits that the entire outstanding amount has been settled out of the Court.
Hence, the application in IBA/1360/2019 is hereby dismissed as settled out of court.
