Tribunals and CommissionsDivision Bench(2020) 09 NCLT CK 0643

D-Star Traffic Solution vs Vishal Infra Global Pvt Ltd

National Company Law Tribunal · Decided on 15 September 2020

HON’BLE JUDGES
Madan Bhalchandra Gosavi, Member (Judicial) · Virendra Kumar Gupta, Member (Technical)
RESULT
Disposed Of
CASE NUMBER
C.P. (I.B) No.167/9/NCLT/AHM/2019

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Judgment

2 paragraphs · 47 words

ORDER

Learned CS Mr. Manish Buchasiya appeared for the Operational Creditor. Learned Counsel Mr. Tirth Nayak appeared for the Corporate Debtor. Both of them submit that matter is settled. Learned Counsel for the Operational Creditor filed withdrawal pursuits. Withdrawal is permitted. Matter stands withdrawn and disposed of.