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Judgment
2 paragraphs · 10 words
ORDER
1.
IA 1325/2020 is “Allowed”. Detailed Order will follow.
Tribunals and CommissionsDivision Bench(2020) 09 NCLT CK 0638
Atul Rajwadkar vs Enestee Engineering Limited
National Company Law Tribunal · Decided on 16 September 2020
- HON’BLE JUDGES
- Chandra Bhan Singh, Member (Technical) · Suchitra Kanuparthi, Member (Judicial)
- RESULT
- Allowed
- CASE NUMBER
- (11) IA/1325/2020 INCP(IB)/2925/MB/2018