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Judgment
4 paragraphs · 61 words
Learned Counsel Mr. Krishal Patel appeared for the Operational Creditor.
Learned Counsel of the Operational Creditor filed pursuits with a request to withdraw IB petition as settlement has been arrived at between the parties.
The permission is granted with a liberty to revive this Petition, in case the settlement fails.
Accordingly, CP(IB) No. 217 of 2020 stands disposed of as withdrawn.