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National Company Law Tribunal judgments

20,341 judgments · page 783 of 1,018

Tribunals and Commissions09 Dec 2020Allowed

Sunarch Infraprojects Pvt. Ltd. Vs ROC, Pune

National Company Law Tribunal · (2020) 12 NCLT CK 0173

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252
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Tribunals and Commissions09 Dec 2020Allowed

Aeroflex International Limited And Ors. Vs

National Company Law Tribunal · (2020) 12 NCLT CK 0119

Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 8Companies Act, 2013 — Section 230, 230(1)(a), 230(1)(b), 230(5), 231, 232
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Tribunals and Commissions09 Dec 2020Allowed

Talesmith Entertainment Pvt. Ltd. Vs ROC, Mumbai

National Company Law Tribunal · (2020) 12 NCLT CK 0097

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(1)
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Tribunals and Commissions08 Dec 2020Allowed

Laxman Khetaram Jangid Vs ROC, Mumbai

National Company Law Tribunal · (2020) 12 NCLT CK 0177

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(3)
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Tribunals and Commissions08 Dec 2020Allowed

Sonika Sahni & Anr. Vs ROC, Mumbai

National Company Law Tribunal · (2020) 12 NCLT CK 0176

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(1)
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