Tribunals and Commissions07 Dec 2020
Duplex Cables Pvt Ltd Vs Opel Auto Produts Pvt Ltd
National Company Law Tribunal · (2020) 12 NCLT CK 0579
IBC, 2016-Section 9, Rule 6
COURT ARCHIVE
National Company Law Tribunal judgments
20,341 judgments · page 785 of 1,018
Tribunals and Commissions07 Dec 2020Disposed Of
Mrs. Sumana Rao Vs The Registrar Of Companies, Karnataka
National Company Law Tribunal · (2020) 12 NCLT CK 0580
Insolvency and Bankruptcy Code, 2016-Section 59(7), 59(8), 59(4), 59IBBI (Voluntary Liquidation Process) Regulations, 2017-Regulation 38(3), 38, Clause 9
Tribunals and Commissions07 Dec 2020
Mr. Mohd. Nazim Khan Vs Spectacular Media Marketing Private Limited
National Company Law Tribunal · (2020) 12 NCLT CK 0581
Insolvency and Bankruptcy Code, 2016-Section 33(1), 33(2), 9, 29, 30(6), 14, 52, 35 to 50, 52 to 54Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Debtor) Regulations, 2016-Regulation 6(1), 36Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4(2)
Tribunals and Commissions07 Dec 2020Allowed
Kamalshakti (India) Consultancy And Infrastructure Developers Pvt. Ltd. Vs ROC, Pune
National Company Law Tribunal · (2020) 12 NCLT CK 0152
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(5), 252(3), 455
Tribunals and Commissions07 Dec 2020Allowed
Keetakari Impex Private Limited Vs ROC, Mumbai
National Company Law Tribunal · (2020) 12 NCLT CK 0151
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 248(5), 252(3), 455
Tribunals and Commissions07 Dec 2020
I-Pay Clearing Services Private Limited And Anr. Vs
National Company Law Tribunal · (2020) 12 NCLT CK 0139
Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 8Companies Act, 2013 — Section 230(5)
Tribunals and Commissions07 Dec 2020
Af-Taab Investment Company Limited And Anr. Vs
National Company Law Tribunal · (2020) 12 NCLT CK 0136
Companies Act, 2013 — Section 230(5)Reserve Bank Of India Act, 1934 — Section 45-IACompanies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 8
Tribunals and Commissions04 Dec 2020
Pani Logistics Vs Sona Alloys Pvt Ltd & Ors.
National Company Law Tribunal · (2020) 12 NCLT CK 0629
Insolvency and Bankruptcy Code, 2016-Section 60(5)(c), 9, 7NCLT rules, 2016-Rule 11IBBI (Insolvency Resolution Process for Corporate Persons) Regulation, 2016-Regulation 12
Tribunals and Commissions04 Dec 2020
Mr. Venkata Subbarao Kalva Vs M/s. Triumph India Software Services Pvt. Ltd.
National Company Law Tribunal · (2020) 12 NCLT CK 0650
Insolvency and Bankruptcy Code, 2016-Section 10, 34(1), 53, 54, 54(2), 60(5), 66Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 12, 13, 14, 15, 31, 34, 45(3)(b)Insolvency and Bankruptcy Board of India (Application to Adjudicating Authority) Rules, 2016-Rule 7
Tribunals and Commissions04 Dec 2020
aeb6efe839f0d2911b89d877479011c5
National Company Law Tribunal · (2020) 12 NCLT CK 0651
Insolvency and Bankruptcy Code, 2016-Section 33, 14, 52, 35 to 50, 52 to 54Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016
Tribunals and Commissions04 Dec 2020
Ceasefire Industries Ltd Vs Cambay SEZ Hotels Ltd
National Company Law Tribunal · (2020) 12 NCLT CK 0652
Insolvency and Bankruptcy Code, 2016-Section 9
Tribunals and Commissions04 Dec 2020
Axis Bank Limited Vs Digicable Network (India) Limited
National Company Law Tribunal · (2020) 12 NCLT CK 0582
Insolvency and Bankruptcy Code, 2016-Section 7, 13, 14, 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Companies Act 1956
Tribunals and Commissions04 Dec 2020
Rahul Mittal Vs BR Kohli Buildtech Pvt. Ltd.
National Company Law Tribunal · (2020) 12 NCLT CK 0583
IBC-Section 9, 12(a)
Tribunals and Commissions04 Dec 2020
Ms. Pooja Bahry, RP for Swastik Fruits Products Limited
National Company Law Tribunal · (2020) 12 NCLT CK 0584
Insolvency and Bankruptcy Code, 2016-Section 14, 18(1)(a), 25(2)(h), 29A, 30, 30(1), 30(2)(a), 30(2)(b), 30(2)(c), 30(2)(d), 30(2)(e), 30(4), 30(6), 31, 31(1), 53, 60(5), 240AInsolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6(1), 27, 35, 36A, 36A(10), 36B(1), 36B(4A), 37, 38, 38(1A), 38(2), 38(2)(c), 39(4)Negotiable Instruments Act
Tribunals and Commissions04 Dec 2020
Pinakin Shah Liquidator of Brew Berry Hospitalities Pvt Ltd Vs The Assistant Commissioner of State Tax & Anr
National Company Law Tribunal · (2020) 12 NCLT CK 0585
Insolvency and Bankruptcy Code, 2016-Section 33(5)Gujarat Value Added Tax Act, 2003-Section 44
Tribunals and Commissions04 Dec 2020
Dena Bank Vs M/s Divya Jyoti Industries Ltd.
National Company Law Tribunal · (2020) 12 NCLT CK 0586
Insolvency and Bankruptcy Code, 2016-Section 7, 13(1)(c), 13, 14, 15, 17, 18, 20 & 21, 19, 31(1), 33, 238SARFAESI Act, 2002RDB Act
Tribunals and Commissions04 Dec 2020
State Bank Of India Vs Dolphin Offshore Enterprise (India) Limited
National Company Law Tribunal · (2020) 12 NCLT CK 0587
Insolvency and Bankruptcy Code, 2016-Section 22, 22(2), 22(3)(b), 27Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulation, 2016-Regulation 3(IA)
Tribunals and Commissions04 Dec 2020
Lampex Electronics Limited Vs AMI Tech (India) Private Limited
National Company Law Tribunal · (2020) 12 NCLT CK 0588
Insolvency and Bankruptcy Code, 2016-Section 7, 8, 9Companies Act, 1956Limitation Act, 1963-Section 15
Tribunals and Commissions04 Dec 2020
Raunak Mercantile and Trading Pvt. Ltd. Vs Alankrit Mercantile Pvt. Ltd.
National Company Law Tribunal · (2020) 12 NCLT CK 0589
Insolvency & Bankruptcy Code, 2016-Section 8, 9, 13, 14, sub-section (1) of Section 14, sub-section (1) of Section 31, 33
Tribunals and Commissions04 Dec 2020
M/s Pani Logistics Vs Sona Alloys Private Limited & Ors.
National Company Law Tribunal · (2020) 12 NCLT CK 0590
Insolvency and Bankruptcy Code, 2016-Section 60(5)(c), 9, 7NCLT Rules, 2016-Rule 11IBBI (Insolvency Resolution Process for Corporate Persons) Regulation, 2016-Regulation 12