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Judgment
4 paragraphs · 58 words
Ld. Counsel Mr. V.M. Ravishankar for the Applicant is present. There is no representation for the Respondent.
Counsel for the Applicant states that the matter has been settled out of court and memo was filed in the Registry on 01.12.2020 in S.R.No. 3582.
The Applicant seeks permission to withdraw this application.
Accordingly, this IBA/297/2020 stands dismissed as withdrawn.