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National Company Law Tribunal judgments

20,341 judgments · page 786 of 1,018

Tribunals and Commissions04 Dec 2020

M/s. Harra Polypack Vs M/s. Soubhagyalaxmi Foods Private Limited

National Company Law Tribunal · (2020) 12 NCLT CK 0591

Insolvency and Bankruptcy Code, 2016-Section 8, 9, 9(3)(b), 13(1)(b), 13(1)(c), 14, 14(1), 15, 17, 18, 19, 20, 21, 31, 33Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
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Tribunals and Commissions04 Dec 2020Disposed Of

Suncity Financial Consultants Private Limited And Anr. Vs

National Company Law Tribunal · (2020) 12 NCLT CK 0143

Companies Act, 2013 — Section 133, 210, 211, 212, 213, 214, 215, 216, 217, 218, 219, 220, 221, 222, 223, 224, 225, 226, 230, 230(5), 231, 232Companies Act, 1956 — Section 235, 236, 237, 238, 239, 240, 241, 242, 243, 244, 245, 246, 247, 248, 249, 250, 251
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Tribunals and Commissions04 Dec 2020Allowed

UI Wealth Advisors Private Limited And Anr. Vs

National Company Law Tribunal · (2020) 12 NCLT CK 0123

National Company Law Tribunal Rules, 2016 — Rule 152(4)Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 8Companies Act, 2013 — Section 230(1)(b), 230(5)
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Tribunals and Commissions04 Dec 2020Allowed

Phoenix Mills Limited Vs

National Company Law Tribunal · (2020) 12 NCLT CK 0122

Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 6, 7, 12, 14Companies Act, 2013 — Section 103, 230, 230(3), 231, 232
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Tribunals and Commissions04 Dec 2020

India Webportal Private Limited Vs

National Company Law Tribunal · (2020) 12 NCLT CK 0117

Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 8Companies Act, 2013 — Section 230(1)(b), 230(3), 230(5)
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Tribunals and Commissions04 Dec 2020

Kashu Chem Private Limited And Anr. Vs

National Company Law Tribunal · (2020) 12 NCLT CK 0116

Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 8Companies Act, 2013 — Section 230, 230(1)(b), 230(5), 231, 232
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Tribunals and Commissions04 Dec 2020

GARWARE HOLDINGS LIMITED And Ors. Vs

National Company Law Tribunal · (2020) 12 NCLT CK 0112

Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 8Companies Act, 2013 — Section 230, 230(1)(b), 230(5), 231, 232
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Tribunals and Commissions03 Dec 2020

Anil Kumar Birla

National Company Law Tribunal · (2020) 12 NCLT CK 0654

Insolvency and Bankruptcy Code, 2016-Section 35(1)(n), 52Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 12, 13, 15, 31, 34, 44, 44(2), 47A
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Tribunals and Commissions03 Dec 2020Disposed Of

Shri Suresh Kannan

National Company Law Tribunal · (2020) 12 NCLT CK 0656

Insolvency and Bankruptcy Code, 2016-Section 9, 33, 33(2)NCLT Rules, 2016-Rule 11I&B (AAA) Rules, 2016-Rule 6
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