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4 paragraphs · 52 words
Advocate, Mr. Chaitanya Patel is present on behalf of the petitioner and Advocate, Ms. Khyati Punjabi is present on behalf of the respondent.
Learned lawyer appearing on behalf of the Petitioner filed a pursu to withdraw the instant petition.
The permission is granted.
Accordingly, CP(IB) 66 of 2020 is dismissed as withdrawn.