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Judgment
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Ld Counsel Mr. Murugesh Kasivel for the Petitioner and Ld Counsel Ms.N.Fidelia Nelson for Respondent are present through video conferencing platform.
Counsel for the Petitioner states that the settlement was arrived at between the parties and a Memo of Settlement has been filed in the Registry on 03.12.2020 in SR No.3634. The same is taken on record.
Accordingly, the Application IBA/1188/2019 is dismissed as settled out of Court.
