Companies Act, 2013 — Section 210, 211, 212, 213, 214, 215, 216, 217, 218, 219, 220, 221, 222, 223, 224, 225, 226, 227, 230(1), 230(3), 230(4), 230(5), 230(6), 232(1), 232(3), 232(3)(i)

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Tribunals and Commissions13 Jul 2021Disposed Of

Invesco Asset Management (India) Pvt Ltd Vs Sintex Industries Ltd

National Company Law Tribunal · (2021) 07 NCLT CK 0021

Insolvency and Bankruptcy Code, 2016 — Section 43, 50, 66

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Tribunals and Commissions13 Jul 2021Disposed Of

Bank of India Vs Diamond Power Infrastructure Ltd

National Company Law Tribunal · (2021) 07 NCLT CK 0020

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Tribunals and Commissions13 Jul 2021Disposed Of

IN RE: Vs Cuttack Urban Transport Service Ltd

National Company Law Tribunal · (2021) 07 NCLT CK 0017

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Tribunals and Commissions12 Jul 2021Allowed

Nandu Finvest (India) Private Limited Vs Registrar of Companies, Mumbai

National Company Law Tribunal · (2021) 07 NCLT CK 0032

Companies Act, 2013 — Section 252(1), 455

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Tribunals and Commissions12 Jul 2021Disposed Of

Axis Bank Ltd Vs Lanco Mandakini Hydro

National Company Law Tribunal · (2021) 07 NCLT CK 0031

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Tribunals and Commissions12 Jul 2021Disposed Of

Alpha Alternative Holdings Pvt Ltd & ors Vs Union Bank of India & Ors

National Company Law Tribunal · (2021) 07 NCLT CK 0025

Insolvency and Bankruptcy Code, 2016 — Section 60(5)National Company Law Tribunal Rules, 2016 — Rule 11

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Tribunals and Commissions12 Jul 2021Allowed/Disposed Of

Canara Bank Vs M/s. Nakoda Ltd

National Company Law Tribunal · (2021) 07 NCLT CK 0008

Insolvency and Bankruptcy Code, 2016 — Section 7, 13(1)(c), 14, 15, 17, 18, 19, 20, 21, 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016 — Rule 4Limitation Act, 1963 — Section 18

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Tribunals and Commissions09 Jul 2021Allowed

Masstrans Technologiies Private Limited Vs Gammon Engineers and Contractors Private Limited

National Company Law Tribunal · (2021) 07 NCLT CK 0009

Insolvency and Bankruptcy Code, 2016 — Section 3(8), 8, 8(20), 9, 13, 14(1), 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016 — Rule 6

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Tribunals and Commissions08 Jul 2021Allowed

SSP Sponge Iron Pvt Ltd Vs Rajoli Venkata Ramana Reddy

National Company Law Tribunal · (2021) 07 NCLT CK 0010

Insolvency and Bankruptcy Code, 2016 — Section 7, 3(1)(a), 33(2), 34(8), 52, 60(5)

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Tribunals and Commissions07 Jul 2021Allowed/Disposed Of

Shree Bhawani Paper Mills Ltd Vs

National Company Law Tribunal · (2021) 07 NCLT CK 0007

Insolvency and Bankruptcy Code, 2016 — Section 10, 33, 33(1), 33(1)(a), 33(2), 34, 34(1), 34(4), 35

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