Tribunals and Commissions07 Jul 2021Dismissed
Yatish Agarwal And Another Vs Pushpanjali Constructions Private Limited
National Company Law Tribunal · (2021) 07 NCLT CK 0006
Insolvency and Bankruptcy Code, 2016 — Section 5(8)(f), 7
COURT ARCHIVE
National Company Law Tribunal judgments
20,341 judgments · page 747 of 1,018
Tribunals and Commissions28 Jun 2021Disposed Of
Punjab National Bank (Former- United Bank of India) Vs Sarnamoy Plastic Sack Manufacturing Private Limited
National Company Law Tribunal · (2021) 06 NCLT CK 0038
Insolvency and Bankruptcy Code, 2016 — Section 7, 15, 32(e), 32(f), 33(1), 33(2), 33(5), 34(1), 52
Tribunals and Commissions25 Jun 2021
In The Matter Of Panyam Cements And Mineral Industries Limited Filed by Mr. Bhrugesh Ramchandra AminVs
National Company Law Tribunal · (2021) 06 NCLT CK 0030
Insolvency and Bankruptcy Code, 2016 — Section 29A, 30(6), 31Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 38, 39, 39(4)National Company Law Tribunal Rules, 2016 — Rule 11
Tribunals and Commissions21 Jun 2021Allowed
Anjana Dhanpatraj Mehta Vs Steps Dumask Waste Processing Services Pvt. Ltd.
National Company Law Tribunal · (2021) 06 NCLT CK 0458
Insolvency and Bankruptcy Code, 2016-Section 52, 53, 54, 54(2)Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 12, 13, 15(1)(a), 31(2), 31A, 34, 44, 45National Company Law Tribunal Rules, 2016-Rule 11
Tribunals and Commissions21 Jun 2021Dismissed
Mr. Suresh Rangachar 5803, Lodha World Crest S. B. Marg, Lower Parel Mumbai - 400 012 Vs Reliance Projects and Property Management Services Ltd
National Company Law Tribunal · (2021) 06 NCLT CK 0036
Insolvency and Bankruptcy Code, 2016 — Section 31, 60(5)(c), 61Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016 — Regulation 37(1)(f), 39(5)/li>
Tribunals and Commissions21 Jun 2021
Oriental Bank of Commerce Vs Vivita Limited
National Company Law Tribunal · (2021) 06 NCLT CK 0035
Insolvency and Bankruptcy Code, 2016 — Section 7, 14, 21(2), 29A, 30(2), 30(2)(b), 30(2)(c), 30(2)(d), 30(2)(e), 30(2)(f), 30(6), 30(4), 31Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016 — Regulation 36B(4A), 38, 38(1)(a), 38(1)(b), 38(2), 38(3), 39, 39(4)
Tribunals and Commissions18 Jun 2021Dismissed
C. Raja John Vs R. Raghavendran
National Company Law Tribunal · (2021) 06 NCLT CK 0027
Insolvency and Bankruptcy Code, 2016 — Section 25(2)(h), 29A(e), 60(5)(c), 240ANational Company Law Tribunal Rules, 2016 — Rule 11
Tribunals and Commissions15 Jun 2021Allowed
M/s. Real Link Engineering India Private Limited Vs
National Company Law Tribunal · (2021) 06 NCLT CK 0028
Insolvency and Bankruptcy Code, 2016 — Section 9, 12AInsolvency Process of Corporate Persons) Regulations, 2016 — Regulation 30A(1)(A)
Tribunals and Commissions14 Jun 2021Disposed Of
M/S Ever Shine Appliances Private Limited Vs Registrar Of Companies
National Company Law Tribunal · (2021) 06 NCLT CK 0026
Companies Act, 2013 — Section 133, 210, 211, 212, 213, 214, 215. 216, 217, 218, 219, 220, 221, 222, 223, 224, 225, 226, 230, 230(3), 230(5), 232Companies (CAA) Rules, 2016 — Rule 6, 7, 8, 12, 14
Tribunals and Commissions14 Jun 2021Dismissed
Indian Overseas Bank Vs R.D.Rubber Reclaim Limited
National Company Law Tribunal · (2021) 06 NCLT CK 0010
Insolvency and Bankruptcy Code, 2016 — Section 12, 60(5)Insolvency And Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016 — Regulation 30ANational Company Law Tribunal Rules, 2016 — Rule 11
Tribunals and Commissions14 Jun 2021Disposed Of
IDBI Bank Limited Vs Leather World India Limited
National Company Law Tribunal · (2021) 06 NCLT CK 0009
Companies Act, 2013 — Section 333Insolvency and Bankruptcy Code, 2016 — Section 14, 33(5), 52
Tribunals and Commissions10 Jun 2021Allowed
M/s. Antony Projects Private Limited Vs
National Company Law Tribunal · (2021) 06 NCLT CK 0003
Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016 — Rule 44(2)
Tribunals and Commissions10 Jun 2021Allowed
M/s. Sakthi Containers Private Limited Vs M/s. Bnazrum Agro Exports Limited
National Company Law Tribunal · (2021) 06 NCLT CK 0002
Insolvency And Bankruptcy Code, 2016 — Section 3(12), 4, 9, 60(5)National Company Law Tribunal Rules, 2016 — Rule 11
Tribunals and Commissions10 Jun 2021Dismissed
M/s. Leo Primecomp Private Limited Vs Mr. Mathur Sabhapathy Viswanathan Vs
National Company Law Tribunal · (2021) 06 NCLT CK 0001
Insolvency And Bankruptcy Code, 2016 — Section 15(1)(c), 60(5)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016 — Regulation 6(2)(c), 12(2)
Tribunals and Commissions09 Jun 2021Disposed Of
M/s. Rajlaxmi Promoters Private Limited Vs Registrar of Companies, Odisha
National Company Law Tribunal · (2021) 06 NCLT CK 0020
Companies Act, 2013 — Section 248(1)(c), 248(5), 252(3), 455
Tribunals and Commissions08 Jun 2021
Schneider Electric India Pvt. Ltd Vs Apex Electro Devices Pvt. Ltd
National Company Law Tribunal · (2021) 06 NCLT CK 0021
Insolvency and Bankruptcy Code, 2016 — Section 3(6), 3(11), 3(12), 5(21), 8, 9, 9(5), 14(1), 14(2), 14(4)Insolvency and Bankruptcy (Application to Adjudicating Authority), 2016 — Rule 6
Tribunals and Commissions07 Jun 2021Allowed
Aakashganga Realty Private Limited Vs Registrar Of Companies
National Company Law Tribunal · (2021) 06 NCLT CK 0024
Companies Act, 2013 — Section 230, 232
Tribunals and Commissions07 Jun 2021Disposed Of
S M Perfumers Private Limited Vs Registrar Of Companies
National Company Law Tribunal · (2021) 06 NCLT CK 0023
Companies Act, 2013 — Section 230, 232
Tribunals and Commissions04 Jun 2021Allowed
M/S Sameeksha Infratel Private Limited Vs Registrar Of Companies, Nct Of Delhi And Haryana
National Company Law Tribunal · (2021) 06 NCLT CK 0025
Companies Act, 2013 — Section 248, 248(1), 252, 252(1), 252(3)Companies (Removal of Names of Companies from the Register of Companies) Rules, 2016 Rule 7, 9
Tribunals and Commissions04 Jun 2021Disposed Of
South Indian Bank Ltd. Vs Atlas Gold Townships (India) Pvt Ltd
National Company Law Tribunal · (2021) 06 NCLT CK 0018
Insolvency and Bankruptcy Code, 2016 — Section 7, 15, 22(3)(b), 33(1)(ii), 33(1)(ii), 33(2), 34, 35, 41, 60(5), 60(5)(c)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules 2016 — Rule 4