COURT ARCHIVE

National Company Law Tribunal judgments

20,341 judgments · page 745 of 1,018

Tribunals and Commissions10 Aug 2021Allowed

Utratech Cement Limited Vs Schema Enterprises Private Limited

National Company Law Tribunal · (2021) 08 NCLT CK 0035

Insolvency and Bankruptcy Code, 2016 — Section 9, 13, 14(1), 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016 — Rule 6

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Tribunals and Commissions10 Aug 2021Dismissed

Infilux Illuminations Private Limited Vs Purple Buddha Venture Private Limited

National Company Law Tribunal · (2021) 08 NCLT CK 0034

Insolvency and Bankruptcy Code, 2016 — Section 8, 9, 9(3)(b)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016 — Rule 6Evidence Act, 1872 — Section 34

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Tribunals and Commissions10 Aug 2021Dismissed

Pradeep Thakore Vs MFC Transport Pvt. Ltd.

National Company Law Tribunal · (2021) 08 NCLT CK 0033

Insolvency and Bankruptcy Code, 2016 — Section 8, 9Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016 — Rule 6

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Tribunals and Commissions10 Aug 2021Dismissed

Insta Capital Private Limited Vs Ketan Vinod Kumar Shah

National Company Law Tribunal · (2021) 08 NCLT CK 0032

Insolvency and Bankruptcy Code, 2016 — Section 7, 60, 60(1), 60(2), 95Contract Act, 1872 — Section 128Insolvency and Bankruptcy (Application to Adjudicating Authority for Insolvency Resolution Process for Personl Guarantors to Corporate Debtors) Rules, 2019 — Rule 7(1), 7(2)

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Tribunals and Commissions10 Aug 2021Allowed

FF Foto Fast Private Limited Vs

National Company Law Tribunal · (2021) 08 NCLT CK 0031

Insolvency and Bankruptcy Code, 2016 — Section 59, 59(3)(a), 59(3)(b)(i), 59(3)(c)(i), 59(6), 59(7)

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Tribunals and Commissions10 Aug 2021Allowed

More Retail Private Limited Vs

National Company Law Tribunal · (2021) 08 NCLT CK 0030

Companies Act, 2013 — Section 61(1)(b), 66National Company Law Tribunal Rules, 2016 — Rule 71

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Tribunals and Commissions06 Aug 2021Disposed Of

Regional Director, NER, Guwahati Vs Moondhara Traders Pvt. Ltd. & Others

National Company Law Tribunal · (2021) 08 NCLT CK 0047

Income Tax Act, 1961 — Section 44AB

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Tribunals and Commissions05 Aug 2021Disposed Of

Goel Marketing and Distribution Co. Ltd. & Ors Vs Mukesh Goel and others

National Company Law Tribunal · (2021) 08 NCLT CK 0046

National Company Law Tribunal Rules, 2016 — Rule 71

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Tribunals and Commissions05 Aug 2021Disposed Of

Sri Niroj Mohapatra Vs Registrar Of Companies

National Company Law Tribunal · (2021) 08 NCLT CK 0013

Companies Act, 2013 — Section 248, 252(3)

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Tribunals and Commissions05 Aug 2021Disposed Of

Mrs. Kusum B Patel Vs Registrar Of Companies

National Company Law Tribunal · (2021) 08 NCLT CK 0012

Companies Act, 2013 — Section 248, 252(3)

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Tribunals and Commissions05 Aug 2021Disposed Of

Mt. Surendra Nath Dash Vs Registrar Of Companies

National Company Law Tribunal · (2021) 08 NCLT CK 0011

Companies Act, 2013 — Section 252(3)

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Tribunals and Commissions05 Aug 2021

R.K. Marble Pvt. Ltd Vs R.K. Marble & Granite Pvt. Ltd

National Company Law Tribunal · (2021) 08 NCLT CK 0009

Companies Act, 2013 — Section 61, 133, 230, 230(4), 230(7), 232Companies (Compromises, Arrangements and Amalgamations) Rules, 2016 — Rule 3(2), 15Competition Act, 2002 — Section 5

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Tribunals and Commissions04 Aug 2021Allowed

Saavee Aerosystems Private Limited Vs Registrar of Companies, Maharashtra

National Company Law Tribunal · (2021) 08 NCLT CK 0019

Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(1)Companies (Removal of Names of Companies from the Register of Companies) Rules, 2016 — Rule 3

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Tribunals and Commissions04 Aug 2021

Essential Power Transmission Pvt Ltd Vs Esenpro Power Transmission Private Limited

National Company Law Tribunal · (2021) 08 NCLT CK 0018

Companies Act, 2013 — Section 230, 232, 232(3)(i)

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Tribunals and Commissions04 Aug 2021Disposed Of

Mr. Vikash Binani Vs Registrar Of Companies

National Company Law Tribunal · (2021) 08 NCLT CK 0016

Companies Act, 2013 — Section 248, 252(3)

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Tribunals and Commissions04 Aug 2021Disposed Of

Mr. Krishana Charan Mohanty Vs Registrar Of Companies

National Company Law Tribunal · (2021) 08 NCLT CK 0015

Companies Act, 2013 — Section 248, 252(3)

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Tribunals and Commissions04 Aug 2021Allowed

Emerald Mineral Exirn Private Lirnited Vs Dhanlakshmi Bank Limited

National Company Law Tribunal · (2021) 08 NCLT CK 0014

Insolvency and Bankruptcy Code, 2016 — Section 7, 19(2), 22, 33(1)(ii), 33(1)(iii), 33(1)(b)(iii), 33(2), 33(5), 33(7), 34, 34(2), 35, 36, 37, 38, 39, 40, 41, 52

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Tribunals and Commissions03 Aug 2021Allowed

Vidarbha Tannaries Limited Vs Mr. Anand Daga

National Company Law Tribunal · (2021) 08 NCLT CK 0021

Insolvency and Bankruptcy Code, 2016 — Section 59, 59(3)(a), 59(3)(b)(i), 59(6), 59(7), 59(9)

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Tribunals and Commissions03 Aug 2021Allowed

Nabadurga Builders Private Limited Vs Registrar Of Companies

National Company Law Tribunal · (2021) 08 NCLT CK 0017

Companies Act, 2013 — Section 248, 248(2), 248(1)(c), 248, 252, 252(3), 455

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Tribunals and Commissions03 Aug 2021Allowed

Om Traders Vs Saru Agro Foods Ltd

National Company Law Tribunal · (2021) 08 NCLT CK 0001

Insolvency and Bankruptcy Code, 2016 — Section 9, 54, 54(2), 60(5)National Company Law Tribunal Rules, 2016 — Rule 11Insolvency and Bankruptcy Board of India (Liquidation Process Regulations, 2017 — Regulation 14

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