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National Company Law Tribunal judgments

20,339 judgments · page 708 of 1,017

Tribunals and Commissions15 Nov 2021

Varun Agarwal Vs Trane Technologies India & Ors.

National Company Law Tribunal · (2021) 11 NCLT CK 0397

Insolvency & Bankruptcy Code, 2016-Section 12AIBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-30A (1) (a)NCLT Rules, 2016-Rule 11
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Tribunals and Commissions15 Nov 2021

Jai Balaji Industries Private Limited Vs BST Infratech Limited

National Company Law Tribunal · (2021) 11 NCLT CK 0231

Insolvency and Bankruptcy Code, 2016-Section 60(5), 12AInsolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 30A(1)(a)NCLT Rules, 2016-Rule 11
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Tribunals and Commissions15 Nov 2021Allowed

T. R. Steel Pvt Ltd Vs VB Power Pvt Ltd

National Company Law Tribunal · (2021) 11 NCLT CK 0400

Insolvency and Bankruptcy Code, 2016-Section 54, 54(1), 9, 33(2), 59, 59(7)Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 15, 14, 13
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Tribunals and Commissions12 Nov 2021Allowed

Invstep Advisors Private Limited Vs Registrar Of Companies

National Company Law Tribunal · (2021) 11 NCLT CK 0404

Insolvency and Bankruptcy Code, 2016-Section 59, 59(3), 59(8)Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017-Regulations 8, 10, 14, 34, 35Companies Act, 2013
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Tribunals and Commissions12 Nov 2021

Mrs. Ashu Gupta Vs Mr. Sunil Tangri & Anr.

National Company Law Tribunal · (2021) 11 NCLT CK 0405

Insolvency and Bankruptcy Code, 2016-Section 5, 7, 9, 10A, 12, 12A, 14, 15, 16, 17, 18, 19(2), 21, 22, 24, 25, 29, 30, 31, 43, 44, 45, 46, 47, 48, 49, 50, 51, 54, 65, 66, 69, 72, 196, 208, 240, Chapter VII (Part II)Insolvency and Bankruptcy Code (Amendment) Act, 2019IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6(1), 6(2)(d), 12(1), 12(7), 13(1), 16A, 17(1), 17(3), 19(2), 27, 35A, 36(1), 36A, 36B, 38A, 39(4), 40A
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Tribunals and Commissions12 Nov 2021Dismissed

Ms. Ashu Gupta Vs Mr. Sunil Tangri & Ors.

National Company Law Tribunal · (2021) 11 NCLT CK 0406

Insolvency & Bankruptcy Code, 2016-Section 45, 46, 46(1), 46(1)(i), 46(1)(ii), 48, 3(33), 66Income Tax Act, 1961-Section 269SSIndian Stamp Act-Section 35
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Tribunals and Commissions12 Nov 2021

Loha Udyog Vs Midfield Industries Ltd

National Company Law Tribunal · (2021) 11 NCLT CK 0410

Insolvency and Bankruptcy Code, 2016-Section 9, 22(3)(b), 27, 22, 60(5)National Company Law Tribunal Rules, 2016-Rule 11
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Tribunals and Commissions12 Nov 2021

M/s. Intec Capital Ltd. Vs Prabal Pratap Singh

National Company Law Tribunal · (2021) 11 NCLT CK 0411

Insolvency and Bankruptcy Code, 2016-Section 95, 100IBBI (Application to Adjudicating Authority for Insolvency Resolution Process for Personal Guarantors to Corporate Debtors) Rules, 2019-Rule 11
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