AI Structured Summary
Not yet generated for this judgment
Judgment
4 paragraphs · 47 words
ORDER
This Application is filed seeking order for liquidation of the Corporate Debtor. By order dated 21.12.2020, liquidation order was passed by this Adjudicating Authority.
Subsequently on confirmation by the IBBI Ms. Jayasree was appointed as the Liquidator.
Hence, MA/85/2020 stands closed. Send records to the file.