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National Company Law Tribunal judgments

20,339 judgments · page 706 of 1,017

Tribunals and Commissions18 Nov 2021Dosposed Of

M/s. Climate Change Association Of India Vs

National Company Law Tribunal · (2021) 11 NCLT CK 0048

Insolvency and Bankruptcy Code, 2016 — Section 59, 59(7)Income Tax Act, 1961 — Section 178Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017 — Rule 38
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Tribunals and Commissions18 Nov 2021

Hitachi Consulting India Private Limited Vs

National Company Law Tribunal · (2021) 11 NCLT CK 0044

Companies Act, 2013 — Section 230, 230(7), 231, 232, 232(3)Companies (Compromise, Arrangements and Amalgamations) Rules, 2016 — Rule 15(1), 16
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Tribunals and Commissions17 Nov 2021Allowed

AS Technosoft Private Limited Vs Indianroots Shopping Limited

National Company Law Tribunal · (2021) 11 NCLT CK 0304

Insolvency and Bankruptcy Code, 2016-Section 9, 12, 14, 15, 19(2), 30(6), 31, 33, 33(1), 33(2), 33(5), 33(7), 39B, 39C, 56IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6, 16Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation IV, 12
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Tribunals and Commissions17 Nov 2021

Bank Of India Vs Careway Agro Procurement (P) Ltd

National Company Law Tribunal · (2021) 11 NCLT CK 0306

Insolvency & Bankruptcy Code, 2016-Section 12A, 7Insolvency & Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 30A
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Tribunals and Commissions17 Nov 2021Allowed

M/s. ABB India Limited Vs M/s. Al Ameen Green Energy Private Limited

National Company Law Tribunal · (2021) 11 NCLT CK 0308

Insolvency & Bankruptcy Code, 2016-Section 9, 9(3)C, 9(5), 14(1), 14(2)(2A), 14(3), 14(4), 15, 17, 18, 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6
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Tribunals and Commissions17 Nov 2021Allowed

Aryan Structions Pvt Ltd Vs Agarwal Steel Structures (India) (P) Ltd

National Company Law Tribunal · (2021) 11 NCLT CK 0310

Insolvency & Bankruptcy Code, 2016-Section 7, 14, 29A, 30(2), 30(2)(a), 30(2)(b), 30(2)(c), 30(2)(d), 30(2)(e), 30(4), 30(6), 31IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 37, 38, 38(1)(a), 38(1A), 38(1B), 39(4)IBBI (Insolvency Resolution for Corporate Persons) Regulations, 2021-Regulation 36B(4A)
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Tribunals and Commissions17 Nov 2021

Idbi Bank Limited & Ors. Vs V. Venkata Sivakumar & Ors.

National Company Law Tribunal · (2021) 11 NCLT CK 0312

Insolvency and Bankruptcy Code, 2016-Section 60(5), 36(3), 36(3)(e), 36(4)NCLT Rules, 2016-Rule 11IBBI (Liquidation Process) Regulations, 2016-Regulation 2B, 32, 34, 35, 35(2), 35(3), 35(3)(e)
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