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National Company Law Tribunal judgments

20,331 judgments · page 598 of 1,017

Tribunals and Commissions27 Jul 2022

DBS Bank India Limited Vs Mr. Shiv Sevak Singh

National Company Law Tribunal · (2022) 07 NCLT CK 0707

IBC, 2016-Section 95(1)Insolvency and Bankruptcy (Application to Adjudicating Authority for IRP for Personal Guarantors to Corporate Debtor) Rules, 2019-Rule 7(2)SARFAESI Act, 2002-Section 13(2), 13(4)
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Tribunals and Commissions27 Jul 2022Allowed

Zepetto India LLP

National Company Law Tribunal · (2022) 07 NCLT CK 0288

Insolvency and Bankruptcy Code, 2016-Section 59, 59(2), 59(3), 59(4), 59(7), 59(8), 53, 35 to 53Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017-Regulation 8(1)(a), 8(9), 14, 34, 35, 38LLP Act, 2008
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Tribunals and Commissions26 Jul 2022

Yamuna Fertilizer Vs Gopal Ji Garments Private Limited

National Company Law Tribunal · (2022) 07 NCLT CK 0342

Insolvency and Bankruptcy Code, 2016-Section 12A, 14Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 30A(3)
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Tribunals and Commissions26 Jul 2022Allowed

CT. Technologies Aps Vs Essal Infraprojects Ltd

National Company Law Tribunal · (2022) 07 NCLT CK 0631

Insolvency and Bankruptcy Code, 2016-Section 33(2), 9, 35, 34(1), 52, Chapter IIIInsolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4(2)(b)
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Tribunals and Commissions26 Jul 2022

Nailesh Dresswala Vs MTC E-Com Pvt. Ltd.

National Company Law Tribunal · (2022) 07 NCLT CK 0632

Insolvency and Bankruptcy Code, 2016-Section 7, 9, 33(2), 33(1)(b)(i) to (iii) r/w Section 33(3), 30(6), 34(1), 52, Chapter III, Regulation 33(2)Insolvency & Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4(2)(b)
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Tribunals and Commissions26 Jul 2022

Yes Bank Ltd. Vs Ezeego One Travels and Tours Ltd.

National Company Law Tribunal · (2022) 07 NCLT CK 0424

Insolvency and Bankruptcy Code, 2016-Section 12(2), 7Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons), Regulations, 2016-Regulation 40, 40C
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