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3 paragraphs · 20 words
ORDER
1.
Ld. Counsel, Mr. Satyendra Agarwal, for the Regional Provident Funds Commission present.
2.
Post this matter on 12.08.2022.
Tribunals and CommissionsDivision Bench(2022) 07 NCLT CK 0620
Fesco India Ltd vs Om Besco Rail Products Ltd
National Company Law Tribunal, Kolkata Bench · Decided on 27 July 2022
- HON’BLE JUDGES
- Rohit Kapoor, Member (J) · Balraj Joshi, Member (T)
- CASE NUMBER
- C.P. (IB)/1735(KB)2019