Tribunals and CommissionsDivision Bench(2022) 07 NCLT CK 0628

R. K. Construction Company vs Drishti Buildhomes Private limited

National Company Law Tribunal · Decided on 26 July 2022

HON’BLE JUDGES
Deep Chandra Joshi, Judicial Member · Prasanta Kumar Mohanty, Technical Member
RESULT
Dismissed
CASE NUMBER
CP No. (IB)- 06/9/JPR/2018

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Judgment

1 paragraphs · 59 words

Heard Anurag Kalavatiya, Adv. appearing for the Petitioner/ Operational Creditor. It has been submitted by the Learned Counsel for the Petitioner that there is no instruction from the party to prosecute this matter and his client is not in touch with him. Learned Counsel for the Petitioner seeks to withdraw this petition. CP No. (IB)-06/9/JPR/2018 is dismissed as withdrawn.