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Judgment
3 paragraphs · 80 words
ORDER
Mr. Ayush Rajani, PCA appeared for the Petitioner and submitted that they have filed a Memorandum of Withdrawal dated 05.01.2022 praying to withdraw this matter.
Professional appearing for the Petitioner mentioned that the matter has been settled between the parties and the Petitioner has received the settlement amount of Rs. 16,00,000/- vide Cheque No. 000980. Hence, he sought oral permission to withdraw the above company petition. Permission is granted and CP 451 of 2021 is disposed of as withdrawn.
