COURT ARCHIVE

National Company Law Tribunal judgments

20,327 judgments · page 565 of 1,017

Tribunals and Commissions21 Oct 2022

Central Bank Of India Vs Kotha Venkata Rao

National Company Law Tribunal · (2022) 10 NCLT CK 0330

Insolvency and Bankruptcy Code, 2016-Section 94, 95, 95(1), 95(5), 96, 97, 97(1), 97(3), 97(4), 97(5), 98, 99, 99(2), 99(4), 99(10), 100, 100(1), 100(3), 116Insolvency and Bankruptcy (Application to Adjudicating Authority for Insolvency Resolution Process for Personal Guarantors to Corporate Debtors) Rules, 2019-Rule 3(1)(g), 7(2)SARFAESI Act, 2002
Tribunals and Commissions21 Oct 2022Disposed Of

Radhakrishnan Dharmarajan Vs Mohib Shoes Private Limited

National Company Law Tribunal · (2022) 10 NCLT CK 0332

Insolvency and Bankruptcy Code, 2016-Section 33(3), 60(5), 33, 74, 33(7), 14, 33(5), 35(1), 74(3), 236IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 36B(4A)Insolvency and Bankruptcy (Liquidation Process) Regulations, 2017
Tribunals and Commissions21 Oct 2022

Sherisha Powertech Private Limited Vs Sundaresh Bhat

National Company Law Tribunal · (2022) 10 NCLT CK 0333

Insolvency and Bankruptcy Code, 2016-Section 60(5), 53The National Company Law Tribunal Rules, 2016-Rule 154 (1), 11Liquidation Process Regulations-Schedule 1 Regulation 12, Regulation 41
Tribunals and Commissions20 Oct 2022

Anup Tripathi & Ors. Vs M/s. Nandhini Hotels Pvt. Ltd.

National Company Law Tribunal · (2022) 10 NCLT CK 0476

Insolvency and Bankruptcy Code, 2016-Section 7, 5(8), 5(7), 7(1), 8, 14, 31, 33, 15, 17, 18, 20 and 21Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Real Estate (Regulation and Development) Act, 2016-Section 18
Tribunals and Commissions20 Oct 2022

Anup Tripathi & Ors. Vs M/s. Nandhini Hotels Pvt. Ltd.

National Company Law Tribunal · (2022) 10 NCLT CK 0477

Insolvency and Bankruptcy Code, 2016-Section 7, 7(1), 5(7), 5(8), 8, 14, 15, 17, 18, 20, 21, 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Real Estate (Regulation and Development) Act, 2016-Section 18
Tribunals and Commissions20 Oct 2022Dismissed

Padmavati Agrico (India) Private Limited Vs Green Teak (India) Pvt. Ltd. & Anr.

National Company Law Tribunal · (2022) 10 NCLT CK 0481

Insolvency and Bankruptcy Code, 2016-Section 7, 3(11), 5(8)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6, 4, 3(1)(d), 3(d)Insolvency and Bankruptcy (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 8(2)
Tribunals and Commissions20 Oct 2022

Karvy Forde Search Private Limited Vs Dropbase Software Private Limited

National Company Law Tribunal · (2022) 10 NCLT CK 0483

Insolvency and Bankruptcy Code, 2016-Section 9, 9(3)(c), 9(5), 5(21), 5(20), 5(6), 8, 8(2), 3(12), 3(11), 3(6), 4, 14, 15, 17, 18, 19, 20, 21, 60(5)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 2013