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Judgment
2 paragraphs · 73 words
ORDER
Heard Mr. Nikhil Yadav, Adv. appearing on behalf of the Petitioner/ Financial Creditor. Mr. Prakul Khurana, Adv. along with Mr. Ankit Sareen, Adv. appearing on behalf of the Respondent/ Corporate Debtor. Mr. Nikhil Yadav, Adv. appearing on behalf of the Petitioner submits that the matter has been settled between the parties vide Settlement deed dated 14.10.2022. He seeks to withdraw this Petition. Permission granted. CP No. (IB)- 27/7/JPR/2020 is dismissed as withdrawn.
