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Heard Mr. Javed Khan, Adv. along with Mr. Jaideep Malik, Adv. appearing on behalf of the Petitioner/ Operational Creditor and Mr. Vinay Kumar Pandey, Adv. along with Mr. Brijesh Sharma, Adv. appearing on behalf of the Respondent/ Corporate Debtor. Learned Counsel for the Petitioner seeks to withdraw this application. Permission granted. CP No. (IB)- 155/9/JPR/2019 is dismissed as withdrawn.
