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Tribunals and CommissionsDivision Bench(2022) 10 NCLT CK 0478

Shri Narayni Tor Pvt. Ltd. vs Bank of Baroda & Ors.

National Company Law Tribunal, Jaipur Bench (Rajasthan) · Decided on 20 October 2022

HON’BLE JUDGES
Deep Chandra Joshi, Judicial Member · Prasanta Kumar Mohanty, Technical Member
CASE NUMBER
IA No. 514/JPR/2022 (CP No. (IB)- 50/10/JPR/2022)

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Judgment

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IA No. 514/JPR/2022:

This application has been filed by the Applicant for withdrawal of the main Petition. Heard Mr. Akshat Khandelwal. Adv. appearing on behalf of the Applicant seeks to withdraw the main Petition. Permission granted. CP No. (IB)-50/10/JPR/2022 is dismissed as withdrawn. Accordingly, IA No. 514/JPR/2022 stands disposed of.