CourtKutchehry.com
Tribunals and CommissionsSingle Bench(2022) 10 NCLT CK 0484

Govind Service Agencies vs BGR Energy Systems Ltd

National Company Law Tribunal, Amaravati Bench · Decided on 20 October 2022

HON’BLE JUDGES
Telaprolu Rajani, Member (Judicial)
RESULT
Dismissed
CASE NUMBER
CP(IB) No.12/9/AMR/2021

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

Judgment

2 paragraphs · 25 words

ORDER

Withdrawal memo is filed seeking to withdraw the CP(IB) No.12/9/AMR/2021. The same is taken on record and the CP(IB) No.12/9/AMR/2021 is dismissed as withdrawn.