COURT ARCHIVE

National Company Law Tribunal judgments

20,303 judgments · page 279 of 1,016

Tribunals and Commissions05 Feb 2024

M/s. Gandhi Credit Private Limited

National Company Law Tribunal · (2024) 02 NCLT CK 3241

Insolvency and Bankruptcy Code, 2016-Section 59(8), 59(3)(a), 59(4), 59Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017-Regulation 3(1)(a), 14, 9, 37, 38, 38(3), 8, 10, 41Companies Act, 1956
Tribunals and Commissions05 Feb 2024Dismissed

Nidhi Lamba Vs Sunil Kumar Agrawal

National Company Law Tribunal · (2024) 02 NCLT CK 3229

Insolvency and Bankruptcy Code, 2016-Section 42, 33(2), 5(8)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Person Regulation, 2016)-Regulation 8
Tribunals and Commissions05 Feb 2024Dismissed

M/s. Canara Bank Vs M/s. RY Midas Aluminium Private Limited

National Company Law Tribunal · (2024) 02 NCLT CK 3179

Insolvency and Bankruptcy Code, 2016-Sections 3(12), 7, 9, 10, 10A, 238AInsolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 9(1)Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970
Tribunals and Commissions05 Feb 2024

State Bank Of India Vs M/s Indrani Patnaik & Ors.

National Company Law Tribunal · (2024) 02 NCLT CK 3373

Insolvency and Bankruptcy Code, 2016-Section 7, 21(2), 30, 30(2)(b), 53, 53(1), 60(5)National Company Law Tribunal Rules, 2016-Rule 11(Insolvency Resolution Process for Corporate Persons) Regulation, 2016-Regulation 38(1)(b)
Tribunals and Commissions05 Feb 2024Allowed

Marine Geology Services LLP Vs Geo API Solutions Private Limited

National Company Law Tribunal · (2024) 02 NCLT CK 3374

Insolvency and Bankruptcy Code, 2016-Section 4, 5(21), 7, 8, 8(2), 9, 9(3)(b), 9(5)(i), 13, 14, 17, 31(1), 33, Chapter VII of Part IIInsolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6
Tribunals and Commissions05 Feb 2024

M/s. Gandhi Credit Private Limited

National Company Law Tribunal · (2024) 02 NCLT CK 3378

Insolvency and Bankruptcy Code, 2016-Section 59(8), 59(3)(a), 59(4), 59Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017-Regulation 3(1)(a), 14, 9, 37, 38, 38(3), 8, 10, 41Companies Act, 1956