Tribunals and Commissions28 Mar 2019Dismissed
M/s. Regal Enterprises Vs M/s. Zipper House Enterprises LLP
National Company Law Tribunal · (2019) 03 NCLT CK 0346
IBC, 2016-Section 9
COURT ARCHIVE
National Company Law Tribunal judgments, 2019
2,263 judgments · page 109 of 114
Tribunals and Commissions28 Mar 2019Disposed Of
Ashish Tiwari Vs M/s. Unnati Fortune Holdings Ltd.
National Company Law Tribunal · (2019) 03 NCLT CK 0347
IBC, 2016-Section 7, 11
Tribunals and Commissions28 Mar 2019Disposed Of
Walsons Services Private Limited Vs Quickdel Logistics Private Limited
National Company Law Tribunal · (2019) 03 NCLT CK 0335
Insolvency and Bankruptcy Code, 2016-Section 9
Tribunals and Commissions25 Mar 2019
M/s. Ivory Hospitality Solution (P) Ltd. Vs M/s. Kaarau Collections Pvt. Ltd.
National Company Law Tribunal · (2019) 03 NCLT CK 0348
IBC, 2016-Section 9
Tribunals and Commissions21 Mar 2019
M/s. Flight Raja Travels Private Limited Vs M/s. Air Pegasus Private Limited
National Company Law Tribunal · (2019) 03 NCLT CK 0338
Insolvency & Bankruptcy Code, 2016-Section 9Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules 2016-Rule 6
Tribunals and Commissions20 Mar 2019Allowed
M/s. Esskay International Vs M/s. Paramount Mills Private Limited
National Company Law Tribunal · (2019) 03 NCLT CK 0349
Insolvency and Bankruptcy Code, 2016-Section 8, 8(2), 9, 13(2), 14, 14(1), 15, 17, 18, 19, 20Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6, 5Companies Act, 1956
Tribunals and Commissions19 Mar 2019Disposed Of
Mr. Puneet Kumar Jindal (HUF) Through Karta Mr. Puneet Jindal Vs M/s. Crown Realtech Pvt. Ltd.
National Company Law Tribunal · (2019) 03 NCLT CK 0350
IBC-Section 7
Tribunals and Commissions18 Mar 2019
Tourism Finance Corporation Of India Ltd Vs Café D Lake Private Limited
National Company Law Tribunal · (2019) 03 NCLT CK 0351
Insolvency and Bankruptcy Code, 2016-Section 7, 13(2), 14, 14(1), 15, 17, 18, 19, 20Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Companies Act, 1956
Tribunals and Commissions15 Mar 2019
Shree Agencies Vs Kataria Packaging Pvt. Ltd. & Anr.
National Company Law Tribunal · (2019) 03 NCLT CK 0352
Insolvency and Bankruptcy Code-Section 9, 7 to 9NCLT Rules, 2016-Rule 11Insolvency and Bankruptcy Board of India (Insolvency Regulation Process of Corporate Person) Regulations, 2016-Regulation 6
Tribunals and Commissions15 Mar 2019Allowed
Precise Alloys Pvt. Ltd. Vs Jumbo Tanks & Equipments Pvt. Ltd.
National Company Law Tribunal · (2019) 03 NCLT CK 0353
IBC, 2016-Section 12A
Tribunals and Commissions15 Mar 2019Allowed
Punjab National Bank Vs M/s. Chincholi Sugar & Bio Industries Ltd
National Company Law Tribunal · (2019) 03 NCLT CK 0343
IBC, 2016-Section 7, 7(1), 7(2), 7(4), 7(5), 7(5)(a), 7(7)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 4(3)Banking Companies (Acquisition & Transfer of Undertakings) Act, 1970
Tribunals and Commissions14 Mar 2019
M/s. Trans Asian Shipping Services Pvt. Ltd Vs M/s. Sandhhya Shipping Services Private Limited
National Company Law Tribunal · (2019) 03 NCLT CK 0354
Insolvency and Bankruptcy Code, 2016-Section 9, 8, 9(3)(b), 9(3)(c), 13(2), 14, 15, 17, 18, 19, 20Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Enforcement of Security Interest Act, 2002-Section 14(1)
Tribunals and Commissions14 Mar 2019
M/s. Sunaini Gupta Vs M/s. Southend Infrastructure Pvt.Ltt.
National Company Law Tribunal · (2019) 03 NCLT CK 0355
Insolvency & Bankruptcy Code, 2016-Section 7, 12A
Tribunals and Commissions14 Mar 2019
Eastern Electrodes & Coke Pvt. Ltd. Vs Parmatama Ferro Alloys Pvt. Ltd.
National Company Law Tribunal · (2019) 03 NCLT CK 0334
IBC Code, 2016-Section 9NCLT Rules-Rule 11
Tribunals and Commissions13 Mar 2019Allowed
M/s Devi Trading & Holding Private Limited Vs M/s Avani Projects & Infrastructure Ltd.
National Company Law Tribunal · (2019) 03 NCLT CK 0336
Insolvency and Bankruptcy Code, 2016-Sections 7, 9, 10, 13, 14, 15, 31, 33, 238, 7(7), 15(1)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Companies Act, 1956-Section 450
Tribunals and Commissions13 Mar 2019
M/s. Syndicate Bank Vs M/s. Unicare Pharma Limited & Ors.
National Company Law Tribunal · (2019) 03 NCLT CK 0356
Insolvency and Bankruptcy Code, 2016-Section 33, 34, 53Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4
Tribunals and Commissions13 Mar 2019Allowed
State Bank Of India Vs M/s. Tantia Constructions Limited
National Company Law Tribunal · (2019) 03 NCLT CK 0339
Insolvency and Bankruptcy Code, 2016-Section 7, 9, 10, 11, 14, 15, 31, 33, 238Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Companies Act, 1956
Tribunals and Commissions12 Mar 2019
M/s. Abhinav Shrivastava Vs M/s. SBS Transpole Logistics Pvt. Ltd.
National Company Law Tribunal · (2019) 03 NCLT CK 0357
IBC-Section 9
Tribunals and Commissions12 Mar 2019
M/s. Chowdhry Rubber & Chemical Pvt. Ltd. Vs Polyblends India Pvt. Ltd.
National Company Law Tribunal · (2019) 03 NCLT CK 0358
IBC-Section 9, 12AInsolvency and Bankruptcy Borad of India-Regulation 30A
Tribunals and Commissions12 Mar 2019
Shanti Steel Syndicate Vs Susheela Texfab Pvt. Ltd.
National Company Law Tribunal · (2019) 03 NCLT CK 0342
I & B Code-Section 9, 12AInsolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulation 2016-Regulation 30 (A) (2), 30 (A)