Tribunals and Commissions14 May 2019
M/S. Sreerampur Ispat Private Limited Vs Barjora Steel & Re-Rolling Mills Private Limited
National Company Law Tribunal · (2019) 05 NCLT CK 3034
Insolvency and Bankruptcy Code, 2016-Section 9, 38(1)
COURT ARCHIVE
National Company Law Tribunal judgments, 2019
2,263 judgments · page 107 of 114
Tribunals and Commissions14 May 2019
Mr. Vinod Kumar Kothari Vs M/S. Barjora Steel & Re-Rolling Mills Private Limited (In Liquidation)
National Company Law Tribunal · (2019) 05 NCLT CK 3036
Insolvency and Bankruptcy Code, 2016-Section 54, 38(1), 53Companies Act, 1956Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 45, 12, 13, 15, 42, 4(1)
Tribunals and Commissions14 May 2019
Ushasree Tea Private Limited Vs Shanti Equities Private Limited
National Company Law Tribunal · (2019) 05 NCLT CK 3047
IBC-Section 9, 19(2), 60(5)NCLT Rules-Rule 11
Tribunals and Commissions13 May 2019
Col. Sanjeev Dalal (Retd.) Vs International Recreation & Amusement Limited
National Company Law Tribunal · (2019) 05 NCLT CK 3048
Insolvency and Bankruptcy Code, 2016-Section 60(5), 15, 240(1), 240(2), 240(2)(nc), 21(6), 21(6A), 21(7), 5(28), 3(11), 5(8), 238, 6A, 6BInsolvency and Bankruptcy Code (Second Amendment) Act, 2018IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6, 16A(7)
Tribunals and Commissions10 May 2019Disposed Of
M/s. M.R.Betgeri Vs M/s. Maiyas Beverages and Foods Pvt. Ltd.
National Company Law Tribunal · (2019) 05 NCLT CK 3039
Insolvency and Bankruptcy Code, 2016-Section 9, 25(2)(h), 29A, 30, 30(1), 30(2), 30(4), 30(6), 31(1), 43, 45, 50, 53, 66I&B (AAA) Rules, 2016-Rule 6Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 25(3), 35A, 38, 38(1), 38(1A), 38(1B), 38(2), 38(3), 39(4)
Tribunals and Commissions09 May 2019
Ms. Medha Kulkarni Vs M/s. Technology Development Board & Anr.
National Company Law Tribunal · (2019) 05 NCLT CK 3035
Insolvency and Bankruptcy Code, 2016-Section 54(1), 7, 33(2), 43, 45, 50, 54(2)NCLT Rules, 2016-Rule 32, 11Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4
Tribunals and Commissions09 May 2019Allowed
Mascon Techneeds Vs Hydrocons Systems Pvt. Ltd
National Company Law Tribunal · (2019) 05 NCLT CK 3049
Insolvency and Bankruptcy Code, 2016-Section 9, 7 to 9NCLT Rules, 2016-Rule 11
Tribunals and Commissions09 May 2019Disposed Of
Shri Naresh P. Mathur Vs M/s. Avesthagen Limited
National Company Law Tribunal · (2019) 05 NCLT CK 3040
Insolvency and Bankruptcy Code, 2016-Section 9, 238AI&B (AAA) Rules, 2016-Rule 5, 6Limitation Act, 1963
Tribunals and Commissions08 May 2019
In Re: (IB)-616(ND)2018 (IRP Discharged, Matter Adjourned)
National Company Law Tribunal · (2019) 05 NCLT CK 3057
IBC Code, 2016-Section 10
Tribunals and Commissions08 May 2019
Alchemist Asset Reconstruction Company Ltd Vs Precision Fasteners Ltd
National Company Law Tribunal · (2019) 05 NCLT CK 3050
Insolvency and Bankruptcy Code, 2016-Section 7, 52, 53, 60(5)(c)Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 44
Tribunals and Commissions08 May 2019Allowed
ICICI Prudential Real Estate AIF I Vs Sunshine Housing & Infrastructure Private Limited
National Company Law Tribunal · (2019) 05 NCLT CK 3051
Insolvency and Bankruptcy Code, 2016-Section 7, 7(2), 13, 14, 14(1), 31(1), 33Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions06 May 2019Allowed
Shree Khodiyar Packaging Vs Datsun Fashion Limited
National Company Law Tribunal · (2019) 05 NCLT CK 3052
Insolvency & Bankruptcy Code, 2016-Section 9, 33, 33(1), 34(1), 52Insolvency & Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016IBBI (Liquidation Process) Regulations, 2016-Regulation 4(3)
Tribunals and Commissions06 May 2019
M/s. Idea Estates Pvt. Ltd. Vs M/s. Enriched Restaurant Ltd.
National Company Law Tribunal · (2019) 05 NCLT CK 3053
IBC Code, 2016-Section 9
Tribunals and Commissions03 May 2019Disposed Of
M/s. V J Electro Sales Vs Sai Solar Technology Private Limited
National Company Law Tribunal · (2019) 05 NCLT CK 3054
Insolvency & Bankruptcy Code, 2016-Section 9
Tribunals and Commissions03 May 2019
Indus Tubes Ltd. Vs The Indure Pvt. Ltd.
National Company Law Tribunal · (2019) 05 NCLT CK 3055
Insolvency & Bankruptcy Code, 2016-Section 9, 14NCLT Rules, 2016-Rule 11
Tribunals and Commissions01 May 2019
Choonilal Mohanlal & Co. Vs Airfrost HVAC Systems Pvt. Ltd.
National Company Law Tribunal · (2019) 05 NCLT CK 3056
Insolvency and Bankruptcy Code-Section 9, 12-A, 12, Regulation 30-A
Tribunals and Commissions30 Apr 2019
Manhar Trading Corporation Vs Rajdeep Steel Products Pvt. Ltd.
National Company Law Tribunal · (2019) 04 NCLT CK 0338
Insolvency & Bankruptcy Code-Section 8, 9
Tribunals and Commissions30 Apr 2019Allowed
M/s. IDBI Capital Markets & Securities Ltd Vs M/s. Ranga Particle Board Industries Limited
National Company Law Tribunal · (2019) 04 NCLT CK 0339
I&B Code, 2016-Section 9NCLT Rules, 2016-Rule 11
Tribunals and Commissions30 Apr 2019
Ajit Agharkar Vs Negri Bossi (India) Pvt. Ltd.
National Company Law Tribunal · (2019) 04 NCLT CK 0340
Insolvency and Bankruptcy Code-Section 9
Tribunals and Commissions30 Apr 2019Allowed
Secon Private Limited Vs Pan India Infraprojects Limited
National Company Law Tribunal · (2019) 04 NCLT CK 0341
Insolvency and Bankruptcy Code, 2016-Section 9, 7 to 9NCLT Rules, 2016-Rule 11