Tribunals and Commissions06 Jan 2019Dismissed
P K Vaduvammal Vs M J D Construction & Engineering Contractors Pvt Ltd
National Company Law Tribunal · (2019) 01 NCLT CK 0626
I&B (Application to Adjudicating Authority) Rules, 2016-Rule 8
COURT ARCHIVE
National Company Law Tribunal judgments, 2019
2,263 judgments · page 114 of 114
Tribunals and Commissions02 Jan 2019Allowed
M/s Navkar Traders, Mr.Sanat Kumar, Proprietor Vs M/s TDI Infrastructure Ltd.
National Company Law Tribunal · (2019) 01 NCLT CK 0627
Insolvency & Bankruptcy Code, 2016-Section 8, 9, 9(3)(c), 14, 15, 17, 18, 20, 21, 31, 33Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions02 Jan 2019
M/s. Rhapsody Foods & Beverages Private Limited Vs Padmasri Appanam
National Company Law Tribunal · (2019) 01 NCLT CK 0629
Insolvency and Bankruptcy Code, 2016-Section 59, 59(3)(a), 59(5), 59(7)IBBI (Voluntary Liquidation Process) Regulations, 2017-Regulation 3, 3(3), 9, 14Companies Act, 1956