Tribunals and Commissions20 Jul 2026Dismissed
Bluefire Infotax Consultancy Pvt. Ltd. Vs VGA Developers Pvt. Ltd. & Anr.
National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0085
COURT ARCHIVE
National Company Law Appellate Tribunal judgments
9,557 judgments · page 8 of 478
Tribunals and Commissions17 Jul 2026
Sachin Naveen Sinha Vs The Insolvency and Bankruptcy Board of India
National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0082
Constitution of India-Article 226, 32IBC (Amendment) Act 6 of 2026IBC-Sec.220(7), Sec.220, Sec.27, Sec.61(1), Sec.61(3), Sec.218, Sec.219, Sections. 22, 27, Sec.241, Sec.240, Sec.220(2), Sec.218 and 291, Sec.218(1)
Tribunals and Commissions17 Jul 2026Allowed
Sonal Sumit Mehta, Through Her Representative Vikas Jain Vs Chirag R. Shah, Chairman of Monitoring Committee Constituted Pursuant to The Approval of Resolution Plan & Anr.
National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0086
Tribunals and Commissions17 Jul 2026Dismissed
Subir Mukherjee Vs Ram Ratan Modi
National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0080
Insolvency and Bankruptcy Code, 2016-Section 5(13), 36(4), 53CIRP Regulations, 2016-Regulation 31
Tribunals and Commissions17 Jul 2026Dismissed
Kavish Gupta, Suspended Director Of Kkspun India Limited Vs Yes Bank Ltd.
National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0051
Insolvency and Bankruptcy Code, 2016-Section 61, 7, 14, 9Companies Act, 2013-Sections 230-232, 230NCLT Rules-Rule 11
Tribunals and Commissions17 Jul 2026Dismissed
Mrs. Arvinder Kaur Vs 1. Mr. Santanu Kumar Samanta 2. M/s Bank Of Maharashtra
National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0036
IBC, 2016-Section 95, 99Insolvency and Bankruptcy (Application to Adjudicating Authority for Insolvency Resolution Process for Personal Guarantors to Corporate Debtors) Rules, 2019-Rule 7
Tribunals and Commissions16 Jul 2026Dismissed
Sarita Patni Personal Guarantor Of Ankit Metal & Power Ltd. Vs Assets Care & Reconstruction Enterprise Limited
National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0066
Insolvency and Bankruptcy Code, 2016-Section 61, 99(1), 95, 99, 7, 100National Company Law Tribunal Rules-Rule 150
Tribunals and Commissions16 Jul 2026Allowed
In The Matter Of: Allcheckdeals India Private Limited And Axilly Labs Private Limited And Diphda Internet Services Limited And Zwayam Digital Private Limited And Info Edge (India) Limited
National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0055
Companies Act, 2013-Section 421, 230 to 232, 232, 232(1), subSection (1) of Section 232, 230(2)(b), 230(2)(c)Companies Act, 1956
Tribunals and Commissions16 Jul 2026Allowed
Sunil Kumar Agarwal, Resolution Professional Of Jayantilal Babulal Sanghvi Vs State Bank Of India
National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0041
Insolvency and Bankruptcy Code, 2016-Section 61, 95, 99
Tribunals and Commissions16 Jul 2026Allowed
Trinox Infrastructure And Developers Pvt. Ltd. Vs B Vinod Kumar, Assistant Commissioner (Sales Tax)
National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0012
Tribunals and Commissions16 Jul 2026Appeal allowed
Mathew.C.K.
National Company Law Appellate Tribunal
The Code-Section 30(2)B Code, 2016EPF and NP Act, 1952
Tribunals and Commissions15 Jul 2026Dismissed
Flint Group India Pvt. Ltd. Vs. CJ Shah & Co.
National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0044
NCLT Rules, 2016-Rule 11
Tribunals and Commissions14 Jul 2026Allowed
ADS Agro Industries Pvt. Ltd. & Ors. (Formerly M/S HSB Agro Industries Pvt. Ltd.) Vs Mali Ram Bilwal & Ors.
National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0084
Tribunals and Commissions14 Jul 2026Disposed Of
Bishwanath Traders And Investment Ltd. Vs. Directorate Of Town And Country Planning Haryana And Anr.
National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0070
Tribunals and Commissions14 Jul 2026Dismissed
Santosh R. Shetty Vs Mr. Rajan Deshraj Agarwal, Committee Of Creditors Of Sristi Hospitality Private Limited, Consortium Of Admas Industries Pvt. Ltd., Subh Ashish Exim Pvt. Ltd And Amit Jatia, Hardcastle Restaurants Pvt. Ltd.
National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0065
Insolvency and Bankruptcy Code, 2016-Section 7, 15, 17, 19(2), 21, 24, 25(2)(h), 29A, 30(1), 30(2), 30(2)(a), 30(6), 31, 43, 60(5), 61, 61(1), 61(3), 66Companies Act, 1956Companies Act, 2013
Tribunals and Commissions14 Jul 2026Disposed Of
Apollo Green Energy Ltd. Vs Power2SME Pvt. Ltd.
National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0061
Tribunals and Commissions14 Jul 2026Dismissed
Association Of Independent House Owners Of Jaypee Greens Vs Bhuvan Madan Resolution Professional Of Jaiprakash Associates Ltd. & Ors.
National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0046
Tribunals and Commissions14 Jul 2026Allowed
UCO Bank Vs Subrata Das and M/s. Harida Vintrade Private Limited
National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0038
Insolvency and Bankruptcy Code, 2016-Section 61, 95(1), 60 (1), 60 (2), 179, 95, 5(8), 14, 7, 60, 79, sub-section (1), Par IIIIndian Contract Act, 1872-Section 128
Tribunals and Commissions14 Jul 2026Partly Allowed
Uttar Pradesh Housing And Development Board Vs K.S.N. Buildwell Pvt. Ltd. & Anr.
National Company Law Appellate Tribunal · 2026 INSC 199
Uttar Pradesh City Planning and Development Act, 1973-Section 28 (a)Insolvency and Bankruptcy Code, 2016-Section 7, 30 (6), 238, 18, 25, 36, 53, 61 (1), 30(2), 30(2)(e), 14, 30, 31, 3(27), 3, 5, 79, 79(14), 3(37), 60(5)Transfer of Property Act, 1882-Section 54, 105, 108
Tribunals and Commissions14 Jul 2026Dismissed
Vangala Bikshapathi & Anr. Vs State Bank of India & Anr.
National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0013
I&B Code-Section 95, 61, 61 (2)Companies Act, 2013-Section 421(3)