COURT ARCHIVE

National Company Law Appellate Tribunal judgments

9,557 judgments · page 9 of 478

Tribunals and Commissions13 Jul 2026Dismissed

CA Som Prakash Aggarwal Vs National Financial Reporting Authority (NFRA)

National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0034

Companies Act, 2013-Section 129(1), 129(5), 132, 132(2), 132(4), 132(4)(c), 132(5), 133, 139, 140(5), 143, 143(3)(e), 143(9), 143(10), Chapter XChartered Accountants Act, 1949-Section 22, Second Schedule, Part I of the Second Schedule, Clause (5), (6), (7), (8), (9)NFRA Rules, 2019-Rules 3, 4, 7 and 8
Tribunals and Commissions13 Jul 2026Disposed Of

Surender Pal Singh Mangat Vs Oriental Bank Of Commerce

National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0032

Insolvency and Bankruptcy Code, 2016-Section 7Banking Regulations Act, 1949-Section 35 AA, 35 AB, 45L(3), 35AAUttar Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1953-Section 16, 17, Sub-section 4 of Section 17, 17(5)
Tribunals and Commissions13 Jul 2026Dismissed

Brajesh Kumar Tripathi Vs Hasti Mal Kachhara

National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0031

Insolvency and Bankruptcy Code, 2016-Section 61, 18, 36, 31, 14(1)(d), 7Arbitration and Conciliation Act, 1996-Section 9Constitution of India-Article 300A