Tribunals and Commissions16 Dec 2022Disposed Of
IDFC First Bank Ltd Vs Arshiya Ltd. & Anr
National Company Law Appellate Tribunal · (2022) 12 NCLAT CK 0075
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2022
1,756 judgments · page 4 of 88
Tribunals and Commissions16 Dec 2022Disposed Of
Simoco Telecommunications (South Asia) Pvt. Ltd Vs Hytera Communications Corporation Ltd
National Company Law Appellate Tribunal · (2022) 12 NCLAT CK 0074
Tribunals and Commissions16 Dec 2022Disposed Of
Stressed Asset Stabilization Fund (SASF) Vs Piyush Periwal & Ors
National Company Law Appellate Tribunal · (2022) 12 NCLAT CK 0073
Tribunals and Commissions15 Dec 2022
Dr. K.V. Srinivas
National Company Law Appellate Tribunal · (2022) 12 NCLAT CK 0441
Insolvency and Bankruptcy Code, 2016-Section 22, 22(2), 27, 27(2), 30(2), 33, 33(3), 33(3)(b), 33(4), 34, 34(1), 34(1)(4), 34(4), 34(4)(b), 61, 238Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 17(1), 36B(4A)Insolvency and Bankruptcy Board of India (Grievance and Complaint Handling Procedure) Regulations, 2017
Tribunals and Commissions15 Dec 2022
Writers and Publishers Pvt. Ltd. Vs M/s Oriental Coal Corporation & Anr.
National Company Law Appellate Tribunal · (2022) 12 NCLAT CK 0309
Insolvency and Bankruptcy Code, 2016-Section 61, 9, 4, 9(5), 8, 8(1), 8(2), 9(1), 9(2), 8(2)(b), 9(5)(2)(d)
Tribunals and Commissions15 Dec 2022
Chandra Prakash Jain Vs Union Bank Of India
National Company Law Appellate Tribunal · (2022) 12 NCLAT CK 0304
Insolvency and Bankruptcy Code, 2016-Section 7, 33(1), 33(2), 34(1), 5(13)(b), 5(13)(c), 34(8)Insolvency and Bankruptcy Board of India (Insolvency Regulation Process for Corporate Persons) Regulations, 2016-Regulation 33, 34, 33(3)
Tribunals and Commissions15 Dec 2022
Universal Conveyor Beltings Ltd & Ors. Vs Amrex Marketing Pvt Ltd & Ors.
National Company Law Appellate Tribunal · (2022) 12 NCLAT CK 0293
Companies Act, 2013-Section 421, 247, 59, 59(4), 447, 448, Chapter XVISick Industrial Companies Act, 1985SEBI Act-Section 15(T)
Tribunals and Commissions15 Dec 2022
GP Global Energy Private Limited (Now known as Nivaya Resources Pvt. Ltd.) Vs Anil Kohli
National Company Law Appellate Tribunal · (2022) 12 NCLAT CK 0282
Insolvency and Bankruptcy Code, 2016-Section 74(3), 66, 66(1), 31, 235(a), 12(3), 60/66, 60(5), 12AConstitution of India-Articles 14 and 300ASARFAESI Act, 2002
Tribunals and Commissions15 Dec 2022
M/s Durga Builders Private Limited Vs Registrar Of Companies & Anr.
National Company Law Appellate Tribunal · (2022) 12 NCLAT CK 0318
Companies Act, 2013-Section 421, 252, 252(3), 248(1), 248(5), 20Companies Act, 1956-Sections 397, 398, 399, 111, 235, 237, 402, 403Income Tax Act, 1961-Section 139
Tribunals and Commissions15 Dec 2022
Amit Kumar Ghidia & Anr. Vs Shrawasthi Agrotech Pvt. Ltd. & Ors.
National Company Law Appellate Tribunal · (2022) 12 NCLAT CK 0319
Companies Act, 2013-Section 421
Tribunals and Commissions15 Dec 2022
Sunil Inderlal Sharma Vs Arora Iron & Steel Rolling Mills Pvt. Ltd. & Anr.
National Company Law Appellate Tribunal · (2022) 12 NCLAT CK 0320
Insolvency and Bankruptcy Code, 2016-Section 9
Tribunals and Commissions15 Dec 2022
Rajesh Kumar & Ors. Vs Rabindra Kumar Mintri & Anr.
National Company Law Appellate Tribunal · (2022) 12 NCLAT CK 0321
Insolvency and Bankruptcy Code, 2016-Section 30(1)
Tribunals and Commissions15 Dec 2022
Pijush Banerjee Vs IL & FS Financial Services Limited
National Company Law Appellate Tribunal · (2022) 12 NCLAT CK 0322
Insolvency and Bankruptcy Code, 2016-Section 7, 7(3), 65Evidence Act, 1872-Section 65B(4)Bankers' Books Evidence Act, 1891-Section 2(3)
Tribunals and Commissions15 Dec 2022
Gaurishankar Neelkanth Kalyani & Anr. Vs Sulochana Neelkanth Kalyani & Ors.
National Company Law Appellate Tribunal · (2022) 12 NCLAT CK 0323
Companies Act, 2013-Section 241-242
Tribunals and Commissions15 Dec 2022Disposed Of
Universal Conveyor Beltings Ltd Vs Amrex Marketing Pvt Ltd
National Company Law Appellate Tribunal · (2022) 12 NCLAT CK 0072
Companies Act, 2013 — Section 247, 421, 447, 448
Tribunals and Commissions15 Dec 2022Allowed
M/s Durga Builders Private Limited Vs Registrar of Companies
National Company Law Appellate Tribunal · (2022) 12 NCLAT CK 0071
Companies Act, 2013 — Section 20, 248, 248(1), 248(5), 252, 252(3), 421Companies Act, 1956 — Section 111,235, 237, 397, 398, 399, 402, 403Income Tax Act, 1961 — Section 139
Tribunals and Commissions15 Dec 2022Disposed Of
Gaurishankar Neelkanth Kalyani & Anr Vs Sulochana Neelkanth Kalyani & Ors
National Company Law Appellate Tribunal · (2022) 12 NCLAT CK 0070
Companies Act, 2013 — Section 241, 242
Tribunals and Commissions15 Dec 2022Dismissed
Writers and Publishers Pvt. Ltd Vs M/s Oriental Coal Corporation
National Company Law Appellate Tribunal · (2022) 12 NCLAT CK 0069
Insolvency and Bankruptcy Code, 2016 — Section 8, 8(1), 8(2), 9, 9(1), 9(5), 9(5)(2)(d), 61
Tribunals and Commissions15 Dec 2022Dismissed
Bhagwati Power and Steel Ltd Vs Central Coalfields Ltd. & Anr
National Company Law Appellate Tribunal · (2022) 12 NCLAT CK 0068
Tribunals and Commissions15 Dec 2022Disposed Of
GP Global Energy Private Limited Vs Mr. Anil Kohli
National Company Law Appellate Tribunal · (2022) 12 NCLAT CK 0067
Insolvency and Bankruptcy Code, 2016 — Section 12A, 31, 60, 60(5), 66, 66(1), 74(3), 235(a)