Code of Civil Procedure, 1908 — Order 22 Rule 10Insolvency and Bankruptcy Code, 2016 — Section 5(7), 7Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 5(4)

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Tribunals and Commissions12 Dec 2022

Mr. Keshav Kantamneni Vs M/s. Kishan Chand Suresh Kumar & Anr.

National Company Law Appellate Tribunal · (2022) 12 NCLAT CK 0432

Insolvency and Bankruptcy Code, 2016-Section 3(6), 3(10), 3(11), 3(12), 4, 4(1), 5(8), 5(21), 8, 8(1), 9, 9(3)(b), 9(5)(ii), 10A, 19(2), 61Insolvency and Bankruptcy (Application to Adjudicating Authority Rules, 2016-Rule 6Indian Contract Act, 1872-Section 55, 62

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Tribunals and Commissions12 Dec 2022Allowed

Ms. Manju Agarwal Vs M/s. Shree Maru Tradelink Ltd. & Anr.

National Company Law Appellate Tribunal · (2022) 12 NCLAT CK 0313

Insolvency and Bankruptcy Code, 2016-Section 8, 8(1), 8(2), 8(2)(b), 9, 9(1), 9(2), 9(5)(ii), 9(5)(ii)(a), 9(5)(ii)(d)

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Tribunals and Commissions12 Dec 2022Dismissed

Pramod Kumar Pathak Vs Arfat Petrochemicals Private Limited

National Company Law Appellate Tribunal · (2022) 12 NCLAT CK 0312

Insolvency and Bankruptcy Code, 2016-Section 61, 33, 34, 33(4), 5(26), 9, 242, 31(1)Insolvency and Bankruptcy Code (Removal of Difficulties) Order, 2017Sick Industrial Companies (Special Provisions) Act, 1985-Section 18(4), 18(12)

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Tribunals and Commissions12 Dec 2022

Randhir Singh Tomar & Ors. Vs Sunil Kumar Aggarwal

National Company Law Appellate Tribunal · (2022) 12 NCLAT CK 0329

Insolvency and Bankruptcy Code, 2016-Section 61, 10, 66, 25(2)(j), 43, 69

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Tribunals and Commissions12 Dec 2022

Mr. Rajan Goel & Ors. Vs Chaman Products Pvt. Ltd. & Ors.

National Company Law Appellate Tribunal · (2022) 12 NCLAT CK 0330

Companies Act, 2013-Section 421, 424, 242, 56Companies Act, 1956

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Tribunals and Commissions12 Dec 2022

Paschimanchal Vidyut Vitran Nigam Ltd. Vs M/s. Rathi Ispat Ltd.

National Company Law Appellate Tribunal · (2022) 12 NCLAT CK 0331

Insolvency and Bankruptcy Code, 2016-Section 7, 54

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Tribunals and Commissions12 Dec 2022

Gokul Exim Pvt. Ltd. Vs Grid India Power Cable Pvt. Ltd.

National Company Law Appellate Tribunal · (2022) 12 NCLAT CK 0332

Insolvency and Bankruptcy Code, 2016-Section 9

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Tribunals and Commissions12 Dec 2022Allowed

Ms. Manju Agarwal Vs M/s Shree Maru Tradelink Ltd

National Company Law Appellate Tribunal · (2022) 12 NCLAT CK 0046

Insolvency and Bankruptcy Code, 2016 — Section 8, 8(2), 8(2)(b), 9, 9(1), 9(5)(ii), 9(5)(ii)(d)

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Tribunals and Commissions12 Dec 2022Dismissed

Pramod Kumar Pathak Vs ARFAT Petrochemicals Private Limited

National Company Law Appellate Tribunal · (2022) 12 NCLAT CK 0045

Insolvency and Bankruptcy Code, 2016 — Section 5(26), 9, 31(1), 33, 33(4), 34, 61, 61(2), 242(1)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 4, 18(12)

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Tribunals and Commissions12 Dec 2022Disposed Of