Tribunals and Commissions04 Dec 2019Allowed
V.N. Properties Private Limited And Ors. Vs M.M. Vacations & Tour Private Limited
National Company Law Appellate Tribunal · (2019) 12 NCLT CK 0017
Companies Act, 2013 — Section 230, 231, 232
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2019
860 judgments · page 5 of 43
Tribunals and Commissions04 Dec 2019Dismissed
Indiabulls Housing Finance Ltd. Vs Forging Pvt. Ltd.
National Company Law Appellate Tribunal · (2019) 12 NCLT CK 0011
Code Of Criminal Procedure, 1973 — Section 340Insolvency And Bankruptcy Code, 2016 — Section 33(5), 34 (1), 35(1), 60(5)Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13, 13(2), 13(4), 31(1), 31(i)
Tribunals and Commissions04 Dec 2019Disposed Of
Bermuda Insurance Brokers Private Limited And Ors. Vs Nagdevi Trading And Investment Company Limited
National Company Law Appellate Tribunal · (2019) 12 NCLT CK 0010
Companies Act, 2013 — Section 133, 230, 231, 232, 233, 234
Tribunals and Commissions04 Dec 2019Disposed Of
Sushil Trading Company Vs International Mega Food Park Ltd. And Anr.
National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0048
Insolvency And Bankruptcy Code, 2016 — Section 14(1)(d), 18, 18(1)(f)
Tribunals and Commissions04 Dec 2019Allowed
Bank Of Baroda Vs Deepa Venkat Ramani Anr
National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0033
Insolvency And Bankruptcy Code, 2016 — Section 7, 30(6), 33, 35(1)(b), 36(3), 52, 53, 61(1)
Tribunals and Commissions04 Dec 2019Dismissed
M/S Flsmidth Pvt. Ltd. Vs Liquidator, Savan Godiawala Lanco Infratech Ltd.
National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0031
Insolvency And Bankruptcy Code, 2016 — Section 7, 18, 25, 40, 42
Tribunals and Commissions04 Dec 2019Allowed
Regional Director, Southern Region, Mca] And Anr Vs Real Image Llp And Anr
National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0029
Companies Act, 2013 — Section 2(20), 230, 230(3), 230(4), 230(5), 230(6), 231, 232, 232(i)(a), 234(2), 366, 421Companies Act, 1956 — Section 394(4)(b)Limited Liability Partnership Act, 2008 — Section 55, 57
Tribunals and Commissions04 Dec 2019Disposed Of
Esquire Electronics Inc And Anr. Vs Netherlands India Communications Enterprises Ltd. And Ors.
National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0027
Companies Act, 1956 — Section 397, 398Companies Act, 2013 — Section 241, 242, 434
Tribunals and Commissions04 Dec 2019Dismissed
Union Bank Of India Vs Emc Ltd. Through Resolution Professional
National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0026
Insolvency And Bankruptcy Code, 2016 — Section 31, 32, 61(3)
Tribunals and Commissions04 Dec 2019Dismissed
Registrar Of Companies Vs Apoorva Leasing Finance And Investment Co Ltd And Ors
National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0023
Companies Act, 2013 — Section 271, 272, 272(3), 272(4)Companies Act, 1956 — Section 235, 439(5), 439(6)
Tribunals and Commissions04 Dec 2019Dismissed
M/S India Trading Oil Company Vs M/S Abhinandan Dyeing Pvt. Ltd.
National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0012
Insolvency And Bankruptcy Code, 2016 — Section 8, 9Companies Act, 1956 — Section 434
Tribunals and Commissions04 Dec 2019Dismissed
Rahul Sayal Vs S.S. Conbuild Pvt. Ltd.
National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0010
Insolvency And Bankruptcy Code, 2016 — Section 7
Tribunals and Commissions04 Dec 2019Allowed
Jsw Steel Limited Vs Ashok Kumar Gulla And Ors.
National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0009
Insolvency And Bankruptcy Code, 2016 — Section 30(2), 31, 60(6)Income Tax Act, 1961 — Section 79, 80
Tribunals and Commissions04 Dec 2019Disposed Of
Registrar Of Companies, Kerala, Vs Ayoli Abdulla
National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0007
Companies (Registration Offices And Fees) Rules, 2014 — Rule 12National Company Law Appellate Tribunal Rules, 2016 — Rule 87A(4), 87A(4)(d)Companies Act, 2013 — Section 92, 137, 248, 252, 403, 403(1), 421
Tribunals and Commissions03 Dec 2019Dismissed
M/S. Naik Environmental Engineers Pvt. Ltd. Vs M/S. Lucina Land Development Ltd.
National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0021
Insolvency And Bankruptcy Code, 2016 — Section 8, 9
Tribunals and Commissions03 Dec 2019Allowed
Shriram Chits (Karnataka) Pvt. Ltd. And Ors Vs Registrar Of Co-Operative Societies And Chits
National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0011
Companies Act, 2013 — Section 230, 232Chit Funds Act, 1982 — Section 15, 19
Tribunals and Commissions03 Dec 2019Disposed Of
Rai Bahadur Shreeram And Company Pvt. Ltd. Vs Ferro Alloys Corporation Ltd. And Anr.
National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0005
Insolvency And Bankruptcy Code, 2016 — Section 31
Tribunals and Commissions02 Dec 2019Dismissed
Jagdambey International Vs Visa Powertech Pvt. Ltd.
National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0030
Insolvency And Bankruptcy Code, 2016 — Section 7
Tribunals and Commissions02 Dec 2019Dismissed
Solitaire Capital India And Anr. Vs Vipul Sez Developers Pvt. Ltd. And Ors.
National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0028
National Company Law Appellate Tribunal Rules, 2016 — Rule 11Companies Act, 2013 — Section 241, 242Arbitration And Conciliation Act, 1996 — Section 8, 17
Tribunals and Commissions02 Dec 2019Disposed Of
Kshitiz Gupta (Liquidator In The Matter Of Abhishek Corporation Ltd.) Vs Asset Reconstruction Company (India) Limited And Ors
National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0017
Insolvency And Bankruptcy Board Of India (Liquidation Process) Regulations, 2016 — Regulation 32Insolvency And Bankruptcy Code, 2016 — Section 14, 33, 35, 38, 39, 40, 60(5)Companies Act, 1956 — Section 390(a), 391, 391(1), 391(1)(b)