Tribunals and Commissions06 Dec 2019Disposed Of
Dinesh Dhabhai And Ors Vs Dadhikar Hotels Pvt Ltd &Ors
National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0043
National Company Law Appellate Tribunal Rules, 2016 — Rule 11
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2019
860 judgments · page 4 of 43
Tribunals and Commissions06 Dec 2019Disposed Of
Sales Tax Department And Ors Vs Calyx Chemicals And Pharmaceuticals Ltd. And Ors
National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0040
Insolvency And Bankruptcy Code, 2016 — Section 5(8), 5(20), 5(21), 18, 36(4), 37
Tribunals and Commissions06 Dec 2019Dismissed
Jai Kishan Gupta And Ors Vs Green Edge And Ors
National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0024
Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 30A, 30A(1), 31(aa),31(ab), 31(b)(1), 31(c), 31(d), 33, 36ANational Company Law Appellate Tribunal Rules, 2016 — Rule 11Insolvency And Bankruptcy Code, 2016 — Section 7, 8, 9, 12A, 60
Tribunals and Commissions06 Dec 2019Allowed
H.G. Vijay Kumar Vs Anthena Advisory Services Pvt. Ltd. And Anr
National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0022
Insolvency And Bankruptcy Code, 2016 — Section 7
Tribunals and Commissions06 Dec 2019Allowed
Calcutta Rubber Factory Pvt Ltd And Ors Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0020
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3(2)Companies Act, 2013 — Section 20, 248, 248(1), 248(6), 455
Tribunals and Commissions06 Dec 2019Allowed
Mr. Deorao Shriram Kalkar And Ors Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0019
Companies Act, 2013 — Section 248, 248(1)(c), 248(6), 421
Tribunals and Commissions06 Dec 2019Allowed
Saurav Garg Vs Socrato Capital Pvt. Ltd. And Anr
National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0018
National Company Law Appellate Tribunal Rules, 2016 — Rule 11Insolvency And Bankruptcy Code, 2016 — Section 7
Tribunals and Commissions06 Dec 2019Allowed
Vinay Tambi, Partner Vs Khandelwal Buildcon Pvt. Ltd. And Anr.
National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0014
National Company Law Appellate Tribunal Rules, 2016 — Rule 11Insolvency And Bankruptcy Code, 2016 — Section 7
Tribunals and Commissions06 Dec 2019Allowed
Sankararaman Vaidyanathan Vs M/S. Val-Met Engineering Pvt. Ltd. And Anr.
National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0004
National Company Law Appellate Tribunal Rules, 2016 — Rule 11Insolvency And Bankruptcy Code, 2016 — Section 7, 8(1)
Tribunals and Commissions05 Dec 2019Disposed Of
Multiiplex Trading And Industrial Company Vs ASF Infrastructure Private Limited
National Company Law Appellate Tribunal · (2019) 12 NCLT CK 0009
Companies Act, 2013 — Section 133, 230, 231, 232, 233, 234
Tribunals and Commissions05 Dec 2019Dismissed
Nitin Rekhan Vs MP Promoters Private Limited
National Company Law Appellate Tribunal · (2019) 12 NCLT CK 0008
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 3(1)(d)Insolvency And Bankruptcy Code, 2016 — Section 5(7), 5(8), 5(8)(f), 7, 7(3)(C)Companies Act, 2013 — Section 2(31), 73, 74
Tribunals and Commissions05 Dec 2019
Manjeet Singh Basi And Ors. Vs Continental Construction Ltd. And Ors.
National Company Law Appellate Tribunal · (2019) 12 NCLT CK 0007
Companies Act, 1956 — Section 274(1)(g)
Tribunals and Commissions05 Dec 2019Dismissed
Prithvi Tea Co. Pvt. Ltd. And Anr. Vs Regional Director, Eastern Region
National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0032
Companies (Compromise, Arrangements And Amalgamations) Rules, 2016 — Rule 15Companies Act, 2013 — Section 128(1), 131, 230(1), 232, 420(2)
Tribunals and Commissions05 Dec 2019Disposed Of
Punjab National Bank Vs Kannan Tiruvengadam
National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0025
Insolvency And Bankruptcy Code, 2016 — Section 9, 14(3)(b)
Tribunals and Commissions05 Dec 2019Disposed Of
Abstract Logixtix Pvt. Ltd. Vs Nuddea Plantations Pvt. Ltd. And Ors.
National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0016
Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 30A(1), 30A(4), 31(c), 31(d)Insolvency And Bankruptcy Code, 2016 — Section 9, 12A
Tribunals and Commissions05 Dec 2019Dismissed
Good Morning Fin-Advisory Private Limited Vs Pc Jain Textile Private Limited
National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0015
Insolvency And Bankruptcy Code, 2016 — Section 8(1), 9Contract Act, 1872 — Section 70
Tribunals and Commissions05 Dec 2019Allowed
Sarita Vishal And Ors Vs M/S. Aarti Security Services And Ors
National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0013
National Company Law Appellate Tribunal Rules, 2016 — Rule 11Insolvency And Bankruptcy Code, 2016 — Section 9
Tribunals and Commissions05 Dec 2019Allowed
Rajeev Anand Vs Srei Equipment Finance Limited And Anr
National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0008
Insolvency And Bankruptcy Code, 2016 — Section 7Bankers Books Evidence Act, 1891 — Section 2A
Tribunals and Commissions04 Dec 2019Disposed Of
Perfect Internet Pvt. Ltd. And Ors. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2019) 12 NCLT CK 0021
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)
Tribunals and Commissions04 Dec 2019Disposed Of
M/S NAMESTE India Trip Pvt. Ltd. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 12 NCLT CK 0018
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1), 252(3)