National Company Law Appellate Tribunal Judgments 2019

Tribunals and Commissions13 Dec 2019Dismissed

Kaynet Finance Ltd. And Ors Vs Verona Capital Limited And Ors

National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0050

Companies Act, 2013 — Section 248, 252, 252(1), 252(3)Arbitration And Conciliation Act, 1996 — Section 34, 37

Tribunals and Commissions12 Dec 2019Allowed

M/S Insuflex Ind Prviate Ltd Vs Registrar Of Companies And Ors

National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0045

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 9Companies Act, 2013 — Section 248

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Tribunals and Commissions11 Dec 2019Allowed

ROOFS And Ceilings (I) Pvt. Ltd. Vs Duggal Associates Pvt. Ltd.

National Company Law Appellate Tribunal · (2019) 12 NCLT CK 0024

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 8(1), 9, 9(3)(b), 9(3)(c), 9(5), 14(1), 14(2), 14(3), 15, 17, 18, 20, 21, 31(1), 33Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Person) Regulations, 2016 — Regulation 6

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Tribunals and Commissions11 Dec 2019Allowed

Kaushal Kantilal Salvi Vs Sqm Europe N.V. And Anr.

National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0047

National Company Law Tribunal Rules, 2016 — Rule 11Insolvency And Bankruptcy Code, 2016 — Section 9

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Tribunals and Commissions11 Dec 2019Disposed Of

M.S. Jain Vs Tvg Limited And Ors

National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0046

Insolvency And Bankruptcy Code, 2016 — Section 3(6), 5, 5(7), 5(8), 5(8)(h), 5(8)(i), 5(20), 5(21), 8, 9Contract Act, 1872 — Section 128Real Estate (Regulation And Development) Act, 2016 — Section 2(d), 2(zn)

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Tribunals and Commissions11 Dec 2019Allowed

Ashok Raja Vs Arun Kumar Gupta And Anr

National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0044

Insolvency And Bankruptcy Code, 2016 — Section 8(1), 9

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Tribunals and Commissions11 Dec 2019Dismissed

Vrg Healthcare Pvt Ltd And Ors Vs Ganesh Ramchandra Chakkarwar

National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0042

Companies Act, 2013 — Section 241, 242, 421(2)

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Tribunals and Commissions11 Dec 2019Allowed

Priya Fabricator Pvt Ltd Vs Registrar Of Companies

National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0041

Companies Act, 2013 — Section 248(3), 421, 455

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Tribunals and Commissions11 Dec 2019Allowed

M/S Chembra Peak Estates Limited Vs Registrar Of Companies, Karnataka

National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0038

National Company Law Tribunal (NCLT) (Amendment) Rules, 2017 — Rule 71Companies Act, 2013 — Section 61, 61(1)(b), 68

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Tribunals and Commissions11 Dec 2019Allowed

Shyam Sunder Bhatiya Vs Khozim Yusuf Nagarwala And Ors

National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0037

Insolvency And Bankruptcy Code, 2016 — Section 3(11), 3(12), 7Negotiable Instruments Act, 1881 — Section 138

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Tribunals and Commissions11 Dec 2019Allowed

V Hotels Limited Vs Asset Reconstruction Company (India) Limited

National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0036

Limitation Act, 1963 — Article 62, 137Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 5, 7, 13(2), 13(4), 36Insolvency And Bankruptcy Code, 2016 — Section 7, 9, 30(4), 238A

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Tribunals and Commissions11 Dec 2019Allowed

Jm Financial Asset Reconstruction Company Ltd. Vs Finquest Financial Solutions Pvt. Ltd. And Ors

National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0035

Insolvency And Bankruptcy Board Of India (Liquidation Process) Regulations, 2016 — Regulation 37Insolvency And Bankruptcy Code, 2016 — Section 3(30), 3(31), 36(3), 52, 52(1), 52(1)(b), 52(2), 52(a), 52(b), 53(3), 52(4), 52(5), 52(6), 52(7), 53, 53(b)(iii), 53(1)(e), 60(5)Transfer Of Property Act, 1882 — Section 48

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Tribunals and Commissions10 Dec 2019Dismissed

M/S Ardex Endura (India) Pvt. Ltd. Vs M/S Ajms Engineers Pvt. Ltd.

National Company Law Appellate Tribunal · (2019) 12 NCLT CK 0026

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 5(6)(b), 8, 9

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Tribunals and Commissions10 Dec 2019Disposed Of

Shiv Kumar Eashwaran Vs Ntc Logistics India (P) Ltd.

National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0039

National Company Law Appellate Tribunal Rules, 2016 — Rule 11Insolvency And Bankruptcy Code, 2016 — Section 9

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Tribunals and Commissions09 Dec 2019Disposed Of

Shinoj Koshy Vs Granite Gate Properties Pvt. Ltd.

National Company Law Appellate Tribunal · (2019) 12 NCLT CK 0004

Insolvency And Bankruptcy Code, 2016 — Section 12, 12(3), 60(5)

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Tribunals and Commissions09 Dec 2019Disposed Of

Empress Place Owners Association And Ors Vs Chitra Srinivas And Anr.

National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0051

Insolvency And Bankruptcy Code, 2016 — Section 7, 60(5)(c)

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Tribunals and Commissions09 Dec 2019Disposed Of

Hdfc Bank Ltd. Vs Bhagwan Das Auto Finance Ltd.

National Company Law Appellate Tribunal · (2019) 12 NCLAT CK 0034

Insolvency And Bankruptcy Code, 2016 — Section 7, 65

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Tribunals and Commissions06 Dec 2019

Union Roadways Limited Vs Fernas Construction India Pvt. Ltd. And Ors.

National Company Law Appellate Tribunal · (2019) 12 NCLT CK 0016

Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Person) Regulations, 2016 — Regulation 6Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 5, 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(b), 9(5), 14(1), 14(2), 14(3), 14(4)

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Tribunals and Commissions06 Dec 2019Disposed Of

Bharat Gupta Vs Goldstar Impex Pvt. Ltd.

National Company Law Appellate Tribunal · (2019) 12 NCLT CK 0006

Insolvency And Bankruptcy Code, 2016 — Section 12, 19(2), 66

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Tribunals and Commissions06 Dec 2019Disposed Of

Bank Of Baroda Vs Rathi Super Steels Ltd.

National Company Law Appellate Tribunal · (2019) 12 NCLT CK 0005

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National Company Law Appellate Tribunal judgments, 2019