Tribunals and Commissions25 Nov 2019Dismissed
Akal Spring Limited And Ors. Vs Amrex Marketing Private Limited
National Company Law Appellate Tribunal · (2019) 11 NCLAT CK 0065
Companies Act, 1956 — Section 58, 58(4), 111, 111A
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2019
860 judgments · page 7 of 43
Tribunals and Commissions25 Nov 2019Disposed Of
Urban Infrastructure Trustees Limited Vs Neelkanth Realty Private Limited
National Company Law Appellate Tribunal · (2019) 11 NCLAT CK 0064
Insolvency And Bankruptcy Code, 2016 — Section 7
Tribunals and Commissions25 Nov 2019Dismissed
R.G.G. Vyapaar Pvt. Ltd. Vs Arun Kumar Gupta And Anr.
National Company Law Appellate Tribunal · (2019) 11 NCLAT CK 0062
Insolvency And Bankruptcy Code, 2016 — Section 31, 60(5)
Tribunals and Commissions22 Nov 2019Allowed
Orbitz India Services Private Limited Vs Expedia Online Travel Service India Private Limited
National Company Law Appellate Tribunal · (2019) 11 NCLT CK 0006
Companies Act, 2013 — Section 133, 230, 230(9), 231, 232
Tribunals and Commissions22 Nov 2019Dismissed
Sesh Nath Singh And Anr Vs Baidyabati Sheoraphuli Cooperative Bank Ltd And Anr
National Company Law Appellate Tribunal · (2019) 11 NCLAT CK 0057
Limitation Act, 1963 — Article 137Security Interest (Enforcement) Rules, 2002 — Rule 9Insolvency And Bankruptcy Code, 2016 — Section 7, 9, 61
Tribunals and Commissions22 Nov 2019Disposed Of
P.M. Mahendran Vs Tharuvai Ramachandran Ravichandran And Ors
National Company Law Appellate Tribunal · (2019) 11 NCLAT CK 0056
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 5, 6Insolvency And Bankruptcy Code, 2016 — Section 5(6), 8, 8(1), 8(2)(a), 9, 9(5)(ii)(d), 13, 14(1), 31(1), 33Negotiable Instruments Act, 1881 — Section 138
Tribunals and Commissions21 Nov 2019Dismissed
M/S. Kline Technical Vs M/S. Central Electronics
National Company Law Appellate Tribunal · (2019) 11 NCLAT CK 0059
Insolvency And Bankruptcy Code, 2016 — Section 8, 8(1), 9
Tribunals and Commissions21 Nov 2019Allowed/Disposed Of
Saumil A. Bhavnagri Vs Messers Nimit Builders And Ors
National Company Law Appellate Tribunal · (2019) 11 NCLAT CK 0058
National Company Law Appellate Tribunal Rules, 2016 — Rule 11Insolvency And Bankruptcy Code, 2016 — Section 3(7), 3(16), 3(16)(a), 3(16)(b), 3(16)(c), 3(16)(d), 3(16)(e), 3(16)(f), 3(16)(g), 3(16)(h), 3(16)(i), 3(17), 7, 9Companies Act, 2013 — Section 2(20)
Tribunals and Commissions21 Nov 2019Disposed Of
Gsec Ltd. And Ors Vs Fenil Bharatbhai Shah And Anr.
National Company Law Appellate Tribunal · (2019) 11 NCLAT CK 0055
Companies Act, 2013 — Section 230, 230(a)
Tribunals and Commissions20 Nov 2019Disposed Of
Sonia Rani And Ors. Vs KST Infrastructure Ltd.
National Company Law Appellate Tribunal · (2019) 11 NCLT CK 0007
Insolvency And Bankruptcy Code, 2016 — Section 12
Tribunals and Commissions20 Nov 2019Disposed Of
Monica Ramesh Shah Vs Ai Fara’a Properties Pvt. Ltd.
National Company Law Appellate Tribunal · (2019) 11 NCLAT CK 0061
Insolvency And Bankruptcy Code, 2016 — Section 3(11), 5(8), 7Real Estate (Regulation And Development) Act, 2016 — Section 2(d), 2(zn)
Tribunals and Commissions20 Nov 2019Disposed Of
Vishal Ghisulal Jain Vs Amar Universal Pvt. Ltd.
National Company Law Appellate Tribunal · (2019) 11 NCLAT CK 0052
Insolvency And Bankruptcy Code, 2016 — Section 14
Tribunals and Commissions20 Nov 2019Dismissed
Suneet Dewan Vs Shriram Transport Finance Co. Ltd. And Anr.
National Company Law Appellate Tribunal · (2019) 11 NCLAT CK 0049
Insolvency And Bankruptcy Code, 2016 — Section 7Arbitration And Conciliation Act, 1996 — Section 34
Tribunals and Commissions20 Nov 2019Dismissed
Ravi Srinivas Vs M/S. Super Agri Seeds Pvt. Ltd. And Ors.
National Company Law Appellate Tribunal · (2019) 11 NCLAT CK 0047
Insolvency And Bankruptcy Code, 2016 — Section 53(1)
Tribunals and Commissions19 Nov 2019Disposed Of
Madhusudan Singh Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 11 NCLT CK 0021
Companies Act, 2013 — Section 248(1), 252, 252(1), 252(3)
Tribunals and Commissions19 Nov 2019
M/S Ridhi Sidhi Vs M/S R.K. Silk Mills (India) Ltd.
National Company Law Appellate Tribunal · (2019) 11 NCLT CK 0013
Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Person) Regulations, 2016 — Regulation 6Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(b), 9(3)(C), 9(5), 14(1), 14(2), 14(3), 15, 17, 18, 20, 21
Tribunals and Commissions19 Nov 2019Dismissed
Technology Development Board Vs Nicco Corporation Ltd. (In Liquidation) And Ors.
National Company Law Appellate Tribunal · (2019) 11 NCLAT CK 0063
Insolvency And Bankruptcy Code, 2016 — Section 33, 53
Tribunals and Commissions19 Nov 2019Allowed
Somesh Choudhary Vs Syndicate Interglobe
National Company Law Appellate Tribunal · (2019) 11 NCLAT CK 0048
National Company Law Appellate Tribunal Rules, 2016 — Rule 11Insolvency And Bankruptcy Code, 2016 — Section 9
Tribunals and Commissions19 Nov 2019Allowed
Jitendra Jain Vs Nuvoco Vistas Corporation Ltd. And Anr.
National Company Law Appellate Tribunal · (2019) 11 NCLAT CK 0046
National Company Law Appellate Tribunal Rules, 2016 — Rule 11Insolvency And Bankruptcy Code, 2016 — Section 9
Tribunals and Commissions19 Nov 2019Disposed Of
Sunil S. Kakkad And Ors Vs Parag Sheth And Ors
National Company Law Appellate Tribunal · (2019) 11 NCLAT CK 0044
Insolvency And Bankruptcy Board Of India (Liquidation Process) Regulations, 2016 — Regulation 32Insolvency And Bankruptcy Code, 2016 — Section 30(2), 33, 35, 38, 39, 40Companies Act, 1956 — Section 390(a), 391, 391(1), 391(1)(b)