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National Company Law Appellate Tribunal judgments, 2018

277 judgments · page 6 of 14

Tribunals and Commissions02 Nov 2018Disposed Of

Konark Infocomm Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2018) 11 NCLT CK 0014

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 148
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Tribunals and Commissions30 Oct 2018Allowed

Ashvin Kumar Babulal Dave Vs M/S ALKA Fabrics Pvt. Ltd.

National Company Law Appellate Tribunal · (2018) 10 NCLT CK 0016

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(b), 9(3)(c), 9(5), 14(1), 14(2), 14(3), 15, 17, 18, 20, 21, 31(1), 33
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Tribunals and Commissions26 Oct 2018Disposed Of

Mandeep Singh Suri Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2018) 10 NCLT CK 0028

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252, 252(3)
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Tribunals and Commissions18 Oct 2018Disposed Of

Income Tax Officer Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2018) 10 NCLT CK 0029

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 147, 148
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Tribunals and Commissions17 Oct 2018Disposed Of

SAI Entertainments Pvt. Ltd. Vs Registrar Of Companies

National Company Law Appellate Tribunal · (2018) 10 NCLT CK 0009

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252, 252(1), 252(3)
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