Tribunals and Commissions29 Nov 2018Dismissed
Ganesh Prasad Yadav & Anr Vs Contai Bus Syndicate Pvt. Ltd. & Ors
National Company Law Appellate Tribunal · (2018) 11 NCLAT CK 0014
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2018
277 judgments · page 5 of 14
Tribunals and Commissions29 Nov 2018Dismissed
Rajshekar Totakura Vs Sanjay Kumar Dewani
National Company Law Appellate Tribunal · (2018) 11 NCLAT CK 0013
Insolvency And Bankruptcy Code, 2016 — Section 31(1), 60(5)
Tribunals and Commissions29 Nov 2018Dismissed
Ankit Patni Vs State Bank Of India & Anr
National Company Law Appellate Tribunal · (2018) 11 NCLAT CK 0012
Insolvency And Bankruptcy Code, 2016 — Section 3(12), 7Banking Regulation Act, 1949 — Section 35A, 35AA, 35AB, 35AB(1)Reserve Bank Of India Act, 1034 — Section 45L
Tribunals and Commissions29 Nov 2018Disposed Off
Surinder Mehta & Ors Vs Prime Meiden Ltd. & Ors
National Company Law Appellate Tribunal · (2018) 11 NCLAT CK 0011
Companies Act, 2013 — Section 241, 242
Tribunals and Commissions29 Nov 2018Allowed
Naveen Luthra & Ors Vs Bell Finvest (India) Ltd. & Anr
National Company Law Appellate Tribunal · (2018) 11 NCLAT CK 0010
Insolvency And Bankruptcy Code, 2016 — Section 5(8), 7, 7(1), 7(2), 7(5), 9, 50(1), 231Usurious Loans Act, 1918 — Section 2, 3, 4Indian Contract Act, 1872 — Section 23
Tribunals and Commissions29 Nov 2018Dismissed
SICOM Limited Vs Alok Employees Benefit And Welfare Trust & Ors
National Company Law Appellate Tribunal · (2018) 11 NCLAT CK 0009
Insolvency And Bankruptcy Code, 2016 — Section 12(3), 29A, 30(4), 31, 33(2), 33, 60(5)
Tribunals and Commissions28 Nov 2018Disposed Of
M/S Damage Control Consultancy Pvt. Ltd. Vs Registrar Of Companies And Ors.
National Company Law Appellate Tribunal · (2018) 11 NCLT CK 0010
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252, 252(3)
Tribunals and Commissions27 Nov 2018Disposed Of
Kewal Kishan Kumar And Anr. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2018) 11 NCLT CK 0015
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)
Tribunals and Commissions27 Nov 2018Disposed Of
Attar Singh Sharma And Anr. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2018) 11 NCLT CK 0013
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)
Tribunals and Commissions27 Nov 2018Dismissed
M/s NSSL Pvt. Ltd. Vs M/s UEM India Pvt. Ltd.
National Company Law Appellate Tribunal · (2018) 11 NCLT CK 0002
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 3(6), 3(11), 3(12), 5(6), 5(6)(b), 8, 9, 9(5)(2)(d)Companies Act, 2013 — Section 433(e), 434(1)(a)
Tribunals and Commissions26 Nov 2018Disposed Of
Income Tax Officer Vs Registrar Of Companies And Ors.
National Company Law Appellate Tribunal · (2018) 11 NCLT CK 0020
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 144, 147, 148
Tribunals and Commissions19 Nov 2018Disposed Of
M/s United Frigo Pvt. Ltd. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2018) 11 NCLT CK 0022
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)
Tribunals and Commissions19 Nov 2018Disposed Of
M/S ASCENT Infracon Pvt. Ltd. And Anr. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2018) 11 NCLT CK 0016
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252, 252(1), 252(3)
Tribunals and Commissions19 Nov 2018Disposed Of
M/S Open Kitchen Hospitality Services (P) Ltd. And Ors. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2018) 11 NCLT CK 0007
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252, 252(1), 252(3)
Tribunals and Commissions16 Nov 2018Disposed Of
Brijesh Tyagi And Anr. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2018) 11 NCLT CK 0011
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)
Tribunals and Commissions16 Nov 2018Allowed
M/S Ultimate Infracity Pvt. Ltd. Vs M/S Paramount Propbuild Pvt. Ltd. And Ors.
National Company Law Appellate Tribunal · (2018) 11 NCLT CK 0003
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(c), 9(5), 14(1), 14(2), 14(3), 15, 17, 18, 20, 21, 31(1), 33
Tribunals and Commissions14 Nov 2018Disposed Of
Income Tax Officer Vs Registrar Of Companies And Ors.
National Company Law Appellate Tribunal · (2018) 11 NCLT CK 0012
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 249, 252, 252(1)Companies Act, 1956 — Section 560, 560(5)
Tribunals and Commissions14 Nov 2018Allowed
M/S SUNTECH Infra Solutions Pvt. Ltd. Vs M/S CINDA Engineering & Construction Pvt. Ltd.
National Company Law Appellate Tribunal · (2018) 11 NCLT CK 0001
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(c), 9(5), 14(1), 14(2), 14(3), 15, 17, 18, 20, 21, 31(1), 33
Tribunals and Commissions13 Nov 2018Disposed Of
M/S B.A.K. & Company Pvt. Ltd. And Ors. Vs Registrar Of Companies And Ors.
National Company Law Appellate Tribunal · (2018) 11 NCLT CK 0021
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252, 252(3)
Tribunals and Commissions13 Nov 2018Disposed Of
Narottam Housing Pvt. Ltd. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2018) 11 NCLT CK 0018
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)